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Delhi High Court judgments, 2015

4,233 judgments · page 80 of 212

High Courts17 Aug 2015Dismissed

Abhilasha Vs Devender Kumar

Delhi High Court · (2015) 08 DEL CK 0358

Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 12
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High Courts17 Aug 2015Allowed

Swarn Singh Chawla Vs UOI and Others

Delhi High Court · (2015) 08 DEL CK 0279

Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
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High Courts17 Aug 2015Dismissed

Master Neelansh Sharma Vs Ramjas School and Others

Delhi High Court · (2015) 08 DEL CK 0215

Constitution of India, 1950 - Article 19(1)(g), 21-ADelhi School Education Act, 1973 - Section 16(3)Right of Children to Free and Compulsory Education Act, 2009 - Section 13, 2, 2(n) (iv), 2(o), 26
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High Courts17 Aug 2015Disposed off

Mukesh Kumar Vs State

Delhi High Court · (2015) 08 DEL CK 0116

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 201, 323, 342, 363, 376
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High Courts17 Aug 2015

Ram Ashish Vs The State

Delhi High Court · (2015) 08 DEL CK 0059

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 25
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