High Courts12 Aug 2015
Bharat Sanchar Nigam Limited and Others Vs Sushil Kumar
Delhi High Court · (2015) 08 DEL CK 0294
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 83 of 212
High Courts12 Aug 2015Disposed Off
Manoj Kumar and Others Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0293
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts12 Aug 2015Disposed off
Anita Devi and Others Vs State of Bihar and Others
Delhi High Court · (2015) 9 AD 624 : (2015) 222 DLT 363 : (2015) 4 LLJ 107
Hindu Marriage Act, 1955 - Section 10, 11, 12, 16, 16(3)
High Courts12 Aug 2015Disposed off
Indo Alusys Industries Ltd. Vs GNCT of Delhi and Others
Delhi High Court · (2015) 7 AD 73 : (2015) 222 DLT 415 : (2015) 152 DRJ 49
High Courts12 Aug 2015Dismissed
Delhi Co-operative Group Housing Society Ltd. Vs Ravinder Singh and Others
Delhi High Court · (2015) 152 DRJ 82
Delhi Co-operative Societies Act, 2003 - Section 112, 112 (i) (k), 112(1), 70, 70 (i)
High Courts12 Aug 2015Dismissed
Ashoka Hotel Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 3 AD 554 : (2016) 148 FLR 451
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(5), 2(oo), 2(oo)(bb), 25-F, 36
High Courts12 Aug 2015Dismissed
Anil Aggarwal Vs State and Others
Delhi High Court · (2015) 9 AD 377
Criminal Procedure Code, 1973 (CrPC) - Section 251, 378(4)Evidence Act, 1872 - Section 3Income Tax Act, 1961 - Section 269-SS, 271(d)
High Courts12 Aug 2015Dismissed
Kumar Pal Vs State
Delhi High Court · (2015) 08 DEL CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 2(iii), 2(viia), 2(xiv), 2(xxiii), 2(xxiiia)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 22, 50
High Courts12 Aug 2015Disposed off
Niraj Chandra Vs Dav College Managing Committee and Others
Delhi High Court · (2015) LabIC 4419
Constitution of India, 1950 - Article 12, 141, 226, 227, 31
High Courts12 Aug 2015Partly Allowed
National Highways Authority of India Vs Prakash-Atlanta JV
Delhi High Court · (2015) 9 AD 442
Arbitration and Conciliation Act, 1996 - Section 28(1)(a), 28(3), 34
High Courts12 Aug 2015Dismissed
Rahul Jain Vs Vasant Raj Pandit
Delhi High Court · (2015) 08 DEL CK 0089
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 2-A, Order 12 Rule 3-A, Order 12 Rule 4, Order 12 Rule 6Evidence Act, 1872 - Section 31, 58Penal Code, 1860 (IPC) - Section 120B, 406, 420
High Courts12 Aug 2015Disposed off
V.S. Ramamurthy and Others Vs Tulsinarayan Prasad
Delhi High Court · (2015) 08 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Penal Code, 1860 (IPC) - Section 120-B, 323, 342, 384, 392
High Courts12 Aug 2015Disposed off
Afzal and Others Vs State (Govt. of NCT) of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376(2)(f)
High Courts12 Aug 2015Disposed off
Vicky Vs State
Delhi High Court · (2015) 3 JCC 2114
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 363, 376(2)(f), 506
High Courts12 Aug 2015Dismissed
ICICI Bank Limited Vs Shakuntla Gupta
Delhi High Court · (2016) 2 AD 343 : (2015) 234 DLT 525 : (2015) 152 DRJ 121
Banking Regulation Act, 1949 - Section 44A, 45, 5(c)Companies Act, 1956 - Section 391, 394, 394(4) (a)Income Tax Act, 1961 - Section 72A
High Courts12 Aug 2015Allowed
Shaheed Udham Singh Smarak Shiksha Samiti and Others Vs Santosh Verma and Others
Delhi High Court · (2015) 08 DEL CK 0042
Constitution of India, 1950 - Article 19, 19(1) (g)Delhi School Education Act, 1973 - Section 11, 2(e), 3, 3(2), 4
High Courts11 Aug 2015Disposed Off
Pankaj Lakhani Vs Commissioner of Customs (Preventive)
Delhi High Court · (2017) 346 ELT 381
High Courts11 Aug 2015
Commissioner of Income Tax Vs Pasupati Spinning Weaving Mills Ltd.
Delhi High Court · (2015) 378 ITR 80
Income Tax Act, 1961 - Section 143(3), 260A, 41(1)
High Courts11 Aug 2015Dismissed
Himalayan Institute of Medical Sciences Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0364
Indian Medical Council Act, 1956 - Section 10A(3), 10A(4)
High Courts11 Aug 2015Allowed
Shanti India (P) Ltd. Vs Lt. Governor and Others
Delhi High Court · (2015) 152 DRJ 386
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)