High Courts03 Aug 2015Dismissed

Harish Relan Vs Kaushal Kumari Relan and Others

Delhi High Court · (2016) 2 AD 571

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 14 Rule 2, Order 20A Rule 2, Order 20A Rule 20A, Order 23 Rule 23Constitution of India, 1950 - Article 136, 227Court Fees Act, 1870 - Section 7, 7(iv)(c)
High Courts03 Aug 2015Disposed off

Sanjay Kapur and Others Vs Vikram Kapur and Others

Delhi High Court · (2015) 7 AD 652 : (2015) 5 ARBLR 1 : (2015) 222 DLT 633 : (2015) 152 DRJ 252

Arbitration and Conciliation Act, 1996 - Section 13(1), 16, 16(3), 17, 28 (2)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, Order 7 Rule 11, 92 (1)Companies Act, 1956 - Section 230, 231, 232, 233, 234
High Courts03 Aug 2015Dismissed

Daleep Singh Chandrawat Vs State

Delhi High Court · (2015) 10 AD 493 : (2015) 4 CCR 181 : (2015) 4 JCC 2262

Criminal Procedure Code, 1973 (CrPC) - Section 313, 315Official Secrets Act, 1923 - Section 3, 3 (1) (c), 3(1), 3(1) (c), 3(2)