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Delhi High Court judgments, 2015

4,233 judgments · page 92 of 212

High Courts30 Jul 2015Allowed

Kasif Vs State

Delhi High Court · (2015) 4 JCC 2205

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 34, 366, 376(2) (g)
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High Courts29 Jul 2015Dismissed

Fresh Assets Ltd. Vs DDA and Others

Delhi High Court · (2015) 07 DEL CK 0305

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 8 Rule 10, 80Delhi Development Act, 1957 - Section 53-A, 53B, 53B(1), 53B(2)
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High Courts29 Jul 2015

Atambir Singh and Others Vs State of Delhi

Delhi High Court · (2015) 3 CCR 432 : (2016) CriLJ 568 : (2015) 222 DLT 163

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 157, 161Penal Code, 1860 (IPC) - Section 299, 302, 307, 308, 324
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High Courts29 Jul 2015Disposed off

Ozone Spa Private Limited Vs Pure Fitness and Others

Delhi High Court · (2015) 222 DLT 372 : (2015) 63 PTC 505

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 47 Rule 1, 151Contract Act, 1872 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 340
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High Courts29 Jul 2015Dismissed

Union of India and Others Vs U. Rai Arya

Delhi High Court · (2015) 07 DEL CK 0123

Constitution of India, 1950 - Article 14, 19, 21, 226, 227Penal Code, 1860 (IPC) - Section 120-B, 161Prevention of Corruption Act, 1988 - Section 13(2)(d), 5(2)
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