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Delhi High Court judgments, 2015

4,233 judgments · page 94 of 212

High Courts27 Jul 2015Disposed off

Nandan Vs State

Delhi High Court · (2015) 07 DEL CK 0150

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2), 428Penal Code, 1860 (IPC) - Section 363, 366, 376(2), 376(2)(f), 377
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High Courts24 Jul 2015Disposed off

Amit Mehta and Others Vs State and Others

Delhi High Court · (2015) 07 DEL CK 0251

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(1), 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
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High Courts24 Jul 2015Dismissed

Krishna Vs State

Delhi High Court · (2015) 07 DEL CK 0249

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, 376 (2) (f), 377
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High Courts24 Jul 2015Allowed

Sahana Pal Vs U.K. Samanta

Delhi High Court · (2015) 222 DLT 81 : (2015) 3 DMC 7 : (2015) 151 DRJ 489

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 21, Order 41 Rule 27, Order 6 Rule 1, Order 6 Rule 1, Order 9 Rule 6(a)Evidence Act, 1872 - Section 114Hindu Marriage Act, 1955 - Section 13(1), 13(1)(ia), 17(4), 24, 28
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High Courts24 Jul 2015Allowed

State of NCT of Delhi Vs Salim

Delhi High Court · (2015) 07 DEL CK 0113

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 227Evidence Act, 1872 - Section 10, 30
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High Courts24 Jul 2015Partly Allowed

V.K. Jain Vs C.B.I.

Delhi High Court · (2015) 3 JCC 1944

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 489C
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High Courts23 Jul 2015Dismissed

Sunita Takwal Vs Sandeep Takwal

Delhi High Court · (2015) 8 AD 508

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 39 Rule 2AContempt of Courts Act, 1971 - Section 10, 11, 12
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