High Courts17 Jul 2015Dismissed
Kishan Vs State
Delhi High Court · (2015) 7 AD 320
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 374Penal Code, 1860 (IPC) - Section 309, 34, 392, 395, 397
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 98 of 212
High Courts17 Jul 2015Partly Allowed
M.S. Frank Vs Delhi University and Others
Delhi High Court · (2015) 222 DLT 37 : (2015) 151 DRJ 640
Constitution of India, 1950 - Article 12, 14, 16, 21, 226Contract Act, 1872 - Section 23Industrial Disputes Act, 1947 - Section 25F, 25N
High Courts17 Jul 2015Dismissed
PCP International Limited Vs Lanco Infratech Limited
Delhi High Court · (2015) 07 DEL CK 0218
Arbitration and Conciliation Act, 1996 - Section 11, 2, 2(1) (e), 20(1), 20(3)Civil Procedure Code, 1908 (CPC) - Section 16, 17, 18, 19, 20
High Courts17 Jul 2015Dismissed
Ludhiana Improvement Trust Vs Mapletree Property and Infrastructure Pvt. Ltd. and Others
Delhi High Court · (2015) 5 ARBLR 205 : (2015) 151 DRJ 349
Arbitration and Conciliation Act, 1996 - Section 11(6), 31 (6), 31 (6)), 31(6), 34Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Contract Act, 1872 - Section 64, 65
High Courts17 Jul 2015Dismissed
Thufail and Others Vs University of Delhi and Others
Delhi High Court · (2015) 221 DLT 473
Constitution of India, 1950 - Article 14, 226
High Courts17 Jul 2015Disposed off
Rama Pandey Vs Union of India and Others
Delhi High Court · (2015) 221 DLT 756 : (2015) LabIC 3921
Cinematograph Act, 1952 - Section 2(c)Constitution of India, 1950 - Article 226, 39(f), 45Evidence Act, 1872 - Section 45
High Courts17 Jul 2015
Ravi Somani Vs Sandeep Tayal
Delhi High Court · (2015) 6 AD 747 : (2015) 222 DLT 1 : (2015) 151 DRJ 241
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Delhi Rent Control Act, 1958 - Section 14Transfer of Property Act, 1882 - Section 106
High Courts17 Jul 2015Disposed off
Arun Lal Vs The State (NCT of Delhi)
Delhi High Court · (2015) 07 DEL CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313
High Courts17 Jul 2015
Pfizer Products Inc. and Others Vs Seeko Biotics
Delhi High Court · (2015) 07 DEL CK 0109
High Courts17 Jul 2015Disposed off
Man Singh Thapa Vs State
Delhi High Court · (2015) 07 DEL CK 0098
Penal Code, 1860 (IPC) - Section 376
High Courts17 Jul 2015Allowed
Bharat Heavy Electricals Ltd. Vs P.O. Labour Court- VIII and Others
Delhi High Court · (2015) 222 DLT 7 : (2015) 147 FLR 85 : (2016) LabIC 37 : (2015) 3 LLN 677
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 10(1), 10(1) (c), 33C(2), 33-C(2)
High Courts17 Jul 2015Dismissed
Sunir Khurana Vs Appointments Committee of the Cabinet and Others
Delhi High Court · (2015) 10 AD 637
High Courts17 Jul 2015Disposed off
In Re: Capital 18 Fincap Pvt. Ltd.
Delhi High Court · (2015) 222 DLT 257
High Courts16 Jul 2015Allowed
Ravinder Pal Singh and Others Vs State and Others
Delhi High Court · (2015) 7 AD 152
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 313, 316, 34, 406
High Courts16 Jul 2015
Commissioner of Income Tax Vs JCB India Ltd.
Delhi High Court · (2015) 376 ITR 621
High Courts16 Jul 2015Dismissed
Govind Singh and Others Vs State
Delhi High Court · (2015) 07 DEL CK 0263
Penal Code, 1860 (IPC) - Section 120B, 34, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1) (v), 3(1) (x)
High Courts16 Jul 2015Dismissed
B.C. Upreti and Others Vs State and Others
Delhi High Court · (2015) 07 DEL CK 0262
Criminal Procedure Code, 1973 (CrPC) - Section 173, 227, 239Penal Code, 1860 (IPC) - Section 406, 498A
High Courts16 Jul 2015
HCL Technologies Limited Vs Deputy Commissioner of Income Tax and Others
Delhi High Court · (2015) 07 DEL CK 0258
Income Tax Act, 1961 - Section 143 (3), 144C (13), 144C(13), 147, 148
High Courts16 Jul 2015Allowed
Harish Vs State of Delhi
Delhi High Court · (2015) 07 DEL CK 0238
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Evidence Act, 1872 - Section 65B, 65-BPenal Code, 1860 (IPC) - Section 328, 363, 376, 506
High Courts16 Jul 2015Allowed
Jasbir Singh and Others Vs State
Delhi High Court · (2015) 07 DEL CK 0235
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 328, 34, 341