High Courts15 Jul 2015Dismissed
S.N. Puri Vs Rajan Kapoor and Others
Delhi High Court · (2015) 7 AD 308
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 23 Rule 3
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 100 of 212
High Courts15 Jul 2015Dismissed
Harjinder Singh Anand Vs Daljeet Singh Anand
Delhi High Court · (2015) 7 AD 429
Transfer of Property Act, 1882 - Section 53-A
High Courts15 Jul 2015
Rajesh Giri Vs Subhash Mittal and Others
Delhi High Court · (2015) 07 DEL CK 0188
High Courts15 Jul 2015Disposed off
S.K. Tripathi Vs SECY. Agriculture Produce Market Committee Board and Others
Delhi High Court · (2015) 3 LLJ 548
High Courts15 Jul 2015Dismissed
Visa Agro Industries Pvt. Ltd. (Presently Visa Realty Limited) Vs Charan Singh and Others
Delhi High Court · (2015) 7 AD 516
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3A, Order 7 Rule 11, 151, 9Delhi Land Reforms Act, 1954 - Section 185, 186, 83Delhi Land Revenue Act, 1954 - Section 83, 85
High Courts15 Jul 2015Dismissed
New Delhi Municipal Council and Others Vs Shatrughan Prasad Tiwari
Delhi High Court · (2015) 07 DEL CK 0156
Constitution of India, 1950 - Article 226, 227
High Courts15 Jul 2015
Super Cassettes Industries Ltd. Vs Maury Diginet Pvt. Ltd.
Delhi High Court · (2015) 07 DEL CK 0143
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts15 Jul 2015
Mother Dairy Fruit and Vegetable Pvt. Ltd. Vs Sri Vinayaka Milk Products
Delhi High Court · (2015) 07 DEL CK 0107
Copyright Act, 1957 - Section 14(c), 2(c)Trade Marks Act, 1999 - Section 2(zg)
High Courts15 Jul 2015
Commissioner of Income Tax-XI Vs DLF Commercial Project Corporation
Delhi High Court · (2015) 7 AD 343 : (2015) 379 ITR 538
Income Tax Act, 1961 - Section 143(2), 194C, 194J, 194J (3), 40(a) (ia)
High Courts15 Jul 2015Disposed off
Pahlad Vs State
Delhi High Court · (2015) 7 AD 410
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 307, 366, 367, 377
High Courts15 Jul 2015Dismissed
Asha Rani and Others Vs NDMC and Others
Delhi High Court · (2015) 221 DLT 730 : (2015) 151 DRJ 468
New Delhi Municipal Council Act, 1994 - Section 252Transfer of Property Act, 1882 - Section 11
High Courts15 Jul 2015Dismissed
Balwan Singh and Others Vs State NCT of Delhi
Delhi High Court · (2015) 221 DLT 752 : (2015) 3 DMC 69
Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 302, 304B, 34, 498, 498A
High Courts14 Jul 2015Dismissed
Neelam Kumari Vs The Personnel Manager, Central Warehousing Corporation
Delhi High Court · (2015) 07 DEL CK 0342
High Courts14 Jul 2015Dismissed
Lata and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 221 DLT 742
Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 5Penal Code, 1860 (IPC) - Section 34, 406, 498A, 498-A
High Courts14 Jul 2015
Rahul Vaid Vs Balraj Vaid and Others
Delhi High Court · (2015) 9 AD 587 : (2015) 222 DLT 32
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10Limitation Act, 1963 - Section 5
High Courts14 Jul 2015Allowed
Archana Gupta Vs The Lt. Governor, National Capital Territory of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0270
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 11, 19 (7), 24, 24(2)
High Courts14 Jul 2015Dismissed
Dharmender Grewal Vs University Grants Commission
Delhi High Court · (2015) 07 DEL CK 0269
Constitution of India, 1950 - Article 226
High Courts14 Jul 2015Allowed
Amit Chauhan and Others Vs State and Others
Delhi High Court · (2015) 07 DEL CK 0267
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts14 Jul 2015Dismissed
Dipak Kumar Sharma Vs U.O.I. and Others
Delhi High Court · (2015) 7 AD 295
Constitution of India, 1950 - Article 309
High Courts14 Jul 2015Partly Allowed
Premwati Vs The Lt. Governor, National Capital Territory of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0224
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)