High Courts13 Jul 2015Dismissed
Mukhtiar Singh Vs The Chief Engineer (IandF) Irrigation and Flood Control Department and Others
Delhi High Court · (2015) 07 DEL CK 0226
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17, 100
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 102 of 212
High Courts13 Jul 2015Allowed
Virender and Others Vs The State (Govt. of NCT) of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 325, 34, 506
High Courts13 Jul 2015Dismissed
Vinod Kumar Singh and Others Vs Devraj Singh and Others
Delhi High Court · (2015) 7 AD 233
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 7 Rule 11
High Courts13 Jul 2015
U.P. Rural Institute of Medical Science and Research and Others Vs Union of India and Others
Delhi High Court · (2015) 7 AD 192
High Courts13 Jul 2015Dismissed
Atul Kumar Verma Vs Union of India and Others
Delhi High Court · (2015) 7 AD 420 : (2015) 221 DLT 669
Constitution of India, 1950 - Article 226
High Courts13 Jul 2015
Hero Reality Limited Vs Brajesh Nagar and Others
Delhi High Court · (2015) 07 DEL CK 0142
High Courts13 Jul 2015Partly Allowed
Banwari Lal Sharma Vs The Land Acquisition Collector and Others
Delhi High Court · (2015) 07 DEL CK 0090
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts13 Jul 2015
The Commissioner of Income Tax Vs Dion Global Solutions Ltd.
Delhi High Court · (2015) 377 ITR 213
High Courts13 Jul 2015
Pr. Commissioner of Income Tax-3 Vs Fortune Polymers Industries Pvt. Ltd.
Delhi High Court · (2015) 07 DEL CK 0082
Income Tax Act, 1961 - Section 271(1)(c)
High Courts13 Jul 2015Allowed
Kiman Dass and Others Vs State and Others
Delhi High Court · (2015) 7 AD 237
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts13 Jul 2015
Rajeev Chawla Vs State
Delhi High Court · (2015) 3 JCC 1955
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 392, 397
High Courts10 Jul 2015
Harpal Singh Vs Sonia Singh
Delhi High Court · (2015) 3 DMC 417
Civil Procedure Code, 1908 (CPC) - Section 24Penal Code, 1860 (IPC) - Section 406, 498AProtection of Women From Domestic Violence Act, 2005 - Section 25(2)
High Courts10 Jul 2015Dismissed
Pran Kumar Kaul Vs Indian Overseas Bank and Others
Delhi High Court · (2015) 8 AD 419
High Courts10 Jul 2015Dismissed
Madhukar Arenja Vs Sunil Bhatia
Delhi High Court · (2015) 07 DEL CK 0343
Penal Code, 1860 (IPC) - Section 203, 204, 405, 406, 415
High Courts10 Jul 2015Allowed
Trigen Electronics Pvt. Ltd. Vs South Delhi Municipal Corporation and Others
Delhi High Court · (2015) 9 AD 224 : (2015) 221 DLT 512
High Courts10 Jul 2015Dismissed
Tripti Jha and Others Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2015) 7 AD 365 : (2015) 221 DLT 609
Constitution of India, 1950 - Article 14
High Courts10 Jul 2015Allowed
Vinod Kumar and Others Vs The State, (NCT of Delhi) and Others
Delhi High Court · (2015) 3 JCC 1924
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts10 Jul 2015
Directorate of Revenue Intelligence Vs Guo Zhisheng and Others
Delhi High Court · (2015) 3 JCC 1960
Customs Act, 1962 - Section 108
High Courts10 Jul 2015Dismissed
Saumya Mining Ltd. and Others Vs S.E. Investments Ltd.
Delhi High Court · (2015) 07 DEL CK 0208
Arbitration and Conciliation Act, 1996 - Section 13, 30, 34Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, 96(3)
High Courts10 Jul 2015Allowed
Dinesh Kumar Sethi Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0207
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A