High Courts10 Jul 2015Allowed
Suraj and Others Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 07 DEL CK 0205
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 34
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 103 of 212
High Courts10 Jul 2015Allowed
Gurminder Jit Singh Modi and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0204
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts10 Jul 2015Disposed off
Surinder Kumar Babbar and Others Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 9 AD 336 : (2015) 3 JCC 1928
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 428Penal Code, 1860 (IPC) - Section 109, 366, 376, 506, 509
High Courts10 Jul 2015Allowed
Ram Avtar Garg Vs Medical Council of India and Others
Delhi High Court · (2015) 7 AD 287
High Courts10 Jul 2015Disposed off
Suman Bansi Dhar and Others Vs UOI
Delhi High Court · (2015) 8 AD 511 : (2015) 221 DLT 559
High Courts10 Jul 2015Dismissed
MMTC Ltd. Vs Anglo American Metallurgical Coal Pty. Ltd.
Delhi High Court · (2015) 7 AD 374 : (2015) 4 ARBLR 261 : (2015) 221 DLT 421
Arbitration and Conciliation Act, 1996 - Section 12, 13, 13(1), 13(4), 13(5)Contract Act, 1872 - Section 39
High Courts10 Jul 2015Dismissed
Pallavi Sharma Vs College of Vocational Studies and Others
Delhi High Court · (2015) 8 AD 545 : (2015) 221 DLT 738
High Courts10 Jul 2015Dismissed
Paras Jain Vs Institute of Companies Secretaries of India
Delhi High Court · (2015) 07 DEL CK 0162
High Courts10 Jul 2015Disposed off
Reckitt Benckiser (India) Ltd. and Others Vs Union of India and Others
Delhi High Court · (2015) 10 AD 36 : (2015) 221 DLT 618 : (2015) 151 DRJ 381 : (2015) 3 RCR(Criminal) 481
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 7Constitution of India, 1950 - Article 14, 19 (1)(g), 19(1)(g), 226Drugs and Cosmetics Act, 1940 - Section 12, 18, 2(a)(iv a), 2(a)(iva), 3
High Courts10 Jul 2015
Commissioner of Central Excise, Delhi Vs Brew Force Machine Pvt. Ltd.
Delhi High Court · (2015) 07 DEL CK 0081
Central Excises and Salt Act, 1944 - Section 35C(2A)Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 254(2A)
High Courts10 Jul 2015Dismissed
Sandeep Bhatnagar Vs State Govt. of NCT Delhi
Delhi High Court · (2015) 3 JCC 1974
Criminal Procedure Code, 1973 (CrPC) - Section 232, 233, 313, 91
High Courts09 Jul 2015
Prem Lata Soni and Others Vs Rajender Soni
Delhi High Court · (2015) 07 DEL CK 0364
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Evidence Act, 1872 - Section 58
High Courts09 Jul 2015Allowed
G.D. Karthik Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0362
Constitution of India, 1950 - Article 14, 226
High Courts09 Jul 2015Dismissed
The Manager, Khadi Gramodyog Bhawan Vs The General Secretary, Khadi Gramodyog Bhawan Kamgar Manch
Delhi High Court · (2015) 07 DEL CK 0347
Delhi Shops and Establishments Act, 1954 - Section 2(27), 2(5), 2(9), 8Khadi and Village Industries Commission Act, 1956 - Section 26
High Courts09 Jul 2015
Telefonaktiebolaget LM Ericsson (Publ) Vs Mercury Electronics and Others
Delhi High Court · (2015) 64 PTC 105
Evidence Act, 1872 - Section 101, 102, 103, 104, 114Patents Act, 1970 - Section 107, 13(4), 48, 64Trade Marks Act, 1999 - Section 28, 31
High Courts09 Jul 2015
Oracle India P. Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2015) 376 ITR 411 : (2015) 235 TAXMAN 227
Income Tax Act, 1961 - Section 201, 201(1), 201(1A), 201(3)
High Courts09 Jul 2015Dismissed
Cottage Industries Exposition Ltd. Vs Subhash Chander
Delhi High Court · (2015) 8 AD 559 : (2015) 221 DLT 566 : (2015) 151 DRJ 326
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2
High Courts09 Jul 2015Partly Allowed
Shekhar Singh Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0211
Constitution of India, 1950 - Article 226
High Courts09 Jul 2015Dismissed
Baba Joginder Singh Vs Amandeep Kaur
Delhi High Court · (2015) 3 CCR 353 : (2015) 3 DMC 252 : (2015) 3 JCC 1913
Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 9Hindu Minority and Guardianship Act, 1956 - Section 3, 6(a)
High Courts09 Jul 2015Disposed off
Nashrulla Vs State (NCT of Delhi)
Delhi High Court · (2016) 1 Crimes 135 : (2015) 3 JCC 1957 : (2015) 3 JCC 1834
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 363, 376