High Courts08 Jul 2015Dismissed
Essar Projects (India) Limited Vs Indian Oil Corporation Limited
Delhi High Court · (2015) 07 DEL CK 0048
Arbitration and Conciliation Act, 1996 - Section 37(2)(b)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 105 of 212
High Courts08 Jul 2015Dismissed
Quamuddin and Others Vs Union of India
Delhi High Court · (2015) 3 ACC 914
Constitution of India, 1950 - Article 226Railways Act, 1890 - Section 124A, 13, 13(c), 147
High Courts08 Jul 2015Allowed
Federation of Tata Communications Employees Unions Vs UOI and Others
Delhi High Court · (2015) 07 DEL CK 0039
Constitution of India, 1950 - Article 12
High Courts08 Jul 2015Disposed off
Uber India Technology Private Limited and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0038
Motor Vehicles Act, 1988 - Section 74
High Courts07 Jul 2015Dismissed
Neera Mahajan Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 3 JCC 1938
Penal Code, 1860 (IPC) - Section 406, 417, 498A
High Courts07 Jul 2015Dismissed
Subhash Chand Vs Parkash Enterprises and Others
Delhi High Court · (2015) 147 FLR 250 : (2015) LLR 908
Industrial Disputes Act, 1947 - Section 17, 33C(1)
High Courts07 Jul 2015Allowed
Adobe Systems Incorporated and Others Vs Dhariwal and Others
Delhi High Court · (2015) 6 AD 329
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 23 Rule 3
High Courts07 Jul 2015Dismissed
Vikas Kumar and Others Vs Food Corporation of India and Others
Delhi High Court · (2015) 3 LLJ 453
High Courts07 Jul 2015Disposed off
Vishnu Sharma Vs State
Delhi High Court · (2015) 4 JCC 2354 : (2015) 3 JCC 1778
Criminal Procedure Code, 1973 (CrPC) - Section 354Penal Code, 1860 (IPC) - Section 302, 307, 324, 354
High Courts07 Jul 2015Disposed off
Manoj Jain Vs Anand Kumar Jain and Others
Delhi High Court · (2015) 4 BC 510
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 3General Clauses Act, 1897 - Section 27
High Courts07 Jul 2015
Muzaffar Ali Vs State
Delhi High Court · (2015) 4 Crimes 208 : (2015) 3 JCC 1940
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 506
High Courts07 Jul 2015Dismissed
Sobhnath Vs State
Delhi High Court · (2015) 07 DEL CK 0199
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 375, 376, 376(2), 376(2)(f), 506(I)
High Courts07 Jul 2015Partly Allowed
Jagjiwan Co-opp. Group Housing Society Ltd. Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0183
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts07 Jul 2015Dismissed
Manoj Jain Vs Surinder Kumar Jain and Others
Delhi High Court · (2016) ALLMR(Cri) 94 : (2015) 3 JCC 212 : (2015) 4 RCR(Civil) 649 : (2015) 4 RCR(Criminal) 624
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 3General Clauses Act, 1897 - Section 27
High Courts07 Jul 2015Dismissed
S.S. Mota Singh Jr. Model School Vs Tanjeet Kaur and Others
Delhi High Court · (2015) 9 AD 353 : (2015) 221 DLT 595 : (2015) 151 DRJ 549
Constitution of India, 1950 - Article 311, 311(2)Delhi School Education Act, 1973 - Section 8(3)
High Courts07 Jul 2015Partly Allowed
Repute Land and Leasing Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0165
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts07 Jul 2015Dismissed
Balbir Verma Vs The Indian Institute of Architects and Others
Delhi High Court · (2015) 07 DEL CK 0056
Architects Act, 1972 - Section 3, 3(3)(a), 5, 5(1), 5(2)Constitution of India, 1950 - Article 226
High Courts07 Jul 2015Dismissed
BBEL-MIPL Joint Venture Vs National Highway Authority of India
Delhi High Court · (2015) 07 DEL CK 0047
Arbitration and Conciliation Act, 1996 - Section 34Building and Other Construction Workers Welfare Cess Act, 1996 - Section 14(1), 14(3), 3, 3(1), 3(2)
High Courts07 Jul 2015Disposed off
Chander Pal Vs State (Govt of NCT) of Delhi
Delhi High Court · (2015) 07 DEL CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 376(2)(f), 506
High Courts07 Jul 2015Allowed
TEMA India Ltd. Vs Engineers India Ltd.
Delhi High Court · (2015) 221 DLT 348
Arbitration and Conciliation Act, 1996 - Section 28(3), 34, 34(2)(b)(ii), 34(2)(iv), 34(4)Contract Act, 1872 - Section 73, 74Sales of Goods Act, 1930 - Section 61(2)(b)