High Courts09 Jul 2015Dismissed
Surender Negi Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0198
Sashastra Seema Bal Act, 2007 - Section 51(c)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 104 of 212
High Courts09 Jul 2015Dismissed
DTC and Others Vs Suraj Mal
Delhi High Court · (2015) 07 DEL CK 0185
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts09 Jul 2015Disposed off
Naresh Kumar and Others Vs The District and Sessions Judge and Others
Delhi High Court · (2015) 07 DEL CK 0173
High Courts09 Jul 2015Dismissed
Gaurav Security Service Vs Delhi Tourism and Transport Development Corporation Ltd.
Delhi High Court · (2015) 07 DEL CK 0171
High Courts09 Jul 2015Dismissed
Municipal Corporation of Delhi Vs Bharat Overseas P. Ltd. and Others
Delhi High Court · (2015) 07 DEL CK 0146
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 18
High Courts09 Jul 2015Dismissed
Saad Vs Jamia Millia Islamia and Others
Delhi High Court · (2015) 07 DEL CK 0145
Constitution of India, 1950 - Article 226
High Courts09 Jul 2015Allowed
Nitin Kumar Vs Staff Selection Commission
Delhi High Court · (2015) 07 DEL CK 0095
High Courts09 Jul 2015
Oracle India Private Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2015) 235 TAXMAN 227
Income Tax Act, 1961 - Section 201, 201(1), 201(1A), 201(3)
High Courts09 Jul 2015Allowed
Ankit Tyagi Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 3 JCC 1981
Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 5(iii)Penal Code, 1860 (IPC) - Section 361, 363, 376
High Courts09 Jul 2015Allowed
Nisha Goel and Others Vs NCT of Delhi and Others
Delhi High Court · (2015) 3 JCC 1977
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 307, 420, 468, 471
High Courts09 Jul 2015Disposed off
Delhi Voluntary Hospital Forum and Others Vs Ministry of Health and Family Welfare and Others
Delhi High Court · (2015) 07 DEL CK 0055
Constitution of India, 1950 - Article 14, 226
High Courts09 Jul 2015Allowed
Jagjit Singh Oberoi Vs Ranjeet Kaur and Others
Delhi High Court · (2015) 07 DEL CK 0054
High Courts08 Jul 2015Disposed off
Ram Lubhai Vs Sanjay Bhasin and Others
Delhi High Court · (2015) 6 AD 515
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 4
High Courts08 Jul 2015Allowed
Rekha and Others Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2015) 3 ACC 929
Fatal Accidents Act, 1855 - Section 1A, 2
High Courts08 Jul 2015
Suraj Verma and Others Vs Delhi Development Authority and Others
Delhi High Court · (2015) 3 ACC 712
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27(1) (b)Fatal Accidents Act, 1855 - Section 1A, 2
High Courts08 Jul 2015Dismissed
Jolly Videotronics Vs Satish Thapar and Others
Delhi High Court · (2015) 07 DEL CK 0168
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts08 Jul 2015Dismissed
Ram Bahadur Vs State
Delhi High Court · (2015) 3 JCC 1922
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 325, 366, 376 (2) (f)
High Courts08 Jul 2015Disposed off
Omway Build Estate Private Limited and Others Vs Ravi Sharma and Others
Delhi High Court · (2015) 3 JCC 218
Companies Act, 1956 - Section 434Criminal Procedure Code, 1973 (CrPC) - Section 251, 281, 309, 313, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 141(1), 141(2)
High Courts08 Jul 2015Allowed
Rohan Chugh and Others Vs State and Others
Delhi High Court · (2015) 3 JCC 1983
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts08 Jul 2015Disposed off
State Vs Robin
Delhi High Court · (2015) 3 JCC 1964
Criminal Procedure Code, 1973 (CrPC) - Section 350, 446, 482Delhi Police Act, 1978 - Section 122, 60Penal Code, 1860 (IPC) - Section 302, 34, 365