High Courts07 Jul 2015
Air India Ltd. Vs GATI Ltd.
Delhi High Court · (2015) 4 ARBLR 335
Arbitration and Conciliation Act, 1996 - Section 34, 36, 9Contract Act, 1872 - Section 39
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 106 of 212
High Courts07 Jul 2015Allowed
Ravinder Das and Others Vs The State and Others
Delhi High Court · (2015) 07 DEL CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 13B(2)
High Courts07 Jul 2015Allowed
Karan and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts07 Jul 2015Allowed
Harpal Singh and Others Vs The State and Others
Delhi High Court · (2015) 07 DEL CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 406, 498-A
High Courts07 Jul 2015Dismissed
Murari Lal Vs D.C.M. Ltd. and Others
Delhi High Court · (2015) 146 FLR 980 : (2015) 3 LLJ 477 : (2015) 4 LLN 652
Industrial Disputes Act, 1947 - Section 10, 10(A), 25(O), 25-B, 33C(2)Payment of Gratuity Act, 1972 - Section 2(a)
High Courts07 Jul 2015Disposed off
Deepak Fertilizers and Petrochemicals Corporation Limited Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0036
Constitution of India, 1950 - Article 14, 226, 73
High Courts06 Jul 2015Allowed
Joginder Singh and Others Vs State (Govt. of NCT Delhi) and Others
Delhi High Court · (2015) 7 AD 66
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts06 Jul 2015Allowed
Krishan Kant Gupta and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts06 Jul 2015Dismissed
Riaz Munir Ahmad Vs Union of India and Others
Delhi High Court · (2015) 7 AD 57
Central Reserve Police Force Act, 1949 - Section 10(n)Constitution of India, 1950 - Article 142Penal Code, 1860 (IPC) - Section 120-B, 143, 323, 341, 354
High Courts06 Jul 2015Dismissed
Avinash Tripathi and Others Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0094
Constitution of India, 1950 - Article 226, 309, 320
High Courts06 Jul 2015
Commissioner of Income Tax- 8 Vs Sardar Exhibitors Pvt. Ltd.
Delhi High Court · (2015) 07 DEL CK 0079
Income Tax Act, 1961 - Section 271(1)(c)
High Courts06 Jul 2015Disposed off
Gaurav Katara and Others Vs State and Others
Delhi High Court · (2015) 6 AD 401
Criminal Procedure Code, 1973 (CrPC) - Section 164, 319Penal Code, 1860 (IPC) - Section 109, 363, 366, 376
High Courts06 Jul 2015Allowed
Samarth Mittal Vs Union of India and Others
Delhi High Court · (2015) 6 AD 498
Central Sales Tax Act, 1956 - Section 13(4) (c), 8(4)Companies Act, 2013 - Section 202Monopolies and Restrictive Trade Practices Act, 1969 - Section 13(2)
High Courts06 Jul 2015Allowed
Ircon International Ltd. Vs Union of India and Others
Delhi High Court · (2015) 6 AD 375 : (2015) 147 FLR 77 : (2016) 1 LLN 388
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2 (s)
High Courts06 Jul 2015Dismissed
V.G. Jagdishan Vs Indofos Industries Limited and Others
Delhi High Court · (2015) 147 FLR 74 : (2015) 3 LLJ 458 : (2015) LLR 1015
Industrial Disputes Act, 1947 - Section 2(k), 2A
High Courts06 Jul 2015Dismissed
Paminder Gujral and Others Vs Kirnajit Gujral and Others
Delhi High Court · (2015) 221 DLT 330 : (2015) 151 DRJ 230
Civil Procedure Code, 1908 (CPC) - Section 24Delhi High Court Act, 1966 - Section 10, 10(1), 5, 5(1), 5(2)
High Courts06 Jul 2015Allowed
NTPC Vs Hindustan Construction Company Limited
Delhi High Court · (2015) 6 AD 473 : (2015) 221 DLT 663 : (2015) 151 DRJ 224
Arbitration and Conciliation Act, 1996 - Section 33, 34Contract Act, 1872 - Section 34, 73
High Courts06 Jul 2015Disposed off
Anita Devi Vs Indian Oil Corporation and Others
Delhi High Court · (2015) 222 DLT 260
High Courts06 Jul 2015Dismissed
Shree Nath Heritage Liquor Pvt. Ltd. and Others Vs Allied Blender and Distillers Pvt. Ltd.
Delhi High Court · (2015) 10 AD 389 : (2015) 221 DLT 359 : (2015) 63 PTC 551
Copyright Act, 1957 - Section 2(c)Trade Marks Act, 1999 - Section 17, 29
High Courts06 Jul 2015Dismissed
Om Prakash Sharma Vs Onida Savak Ltd. and Others
Delhi High Court · (2015) 146 FLR 1039 : (2015) 4 LLN 675 : (2015) LLR 1017
Industrial Disputes Act, 1947 - Section 25F