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Delhi High Court judgments, 2015

4,233 judgments · page 107 of 212

High Courts03 Jul 2015Dismissed

Ramdhari Shah Vs State

Delhi High Court · (2015) 3 JCC 137

Evidence Act, 1872 - Section 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 50Penal Code, 1860 (IPC) - Section 120B
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High Courts03 Jul 2015Dismissed

Kartar Singh Vs D.D.A.

Delhi High Court · (2015) 6 AD 321

Constitution of India, 1950 - Article 226, 32Penal Code, 1860 (IPC) - Section 304, 308, 34, 421, 468
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High Courts03 Jul 2015Dismissed

BPTP Limited and Others Vs CPI India I Limited and Others

Delhi High Court · (2015) 6 AD 701 : (2015) 4 ARBLR 410 : (2015) 234 DLT 180 : (2015) 152 DRJ 292

Arbitration and Conciliation Act, 1996 - Section 17, 37, 9Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5Specific Relief Act, 1963 - Section 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 41 (c)
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High Courts02 Jul 2015Allowed

Rajesh Khanna Vs Union of India and Others

Delhi High Court · (2015) 151 DRJ 377

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 4, 5A, 9Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(1), 24(2)
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High Courts02 Jul 2015Disposed Off

Virender Vs State

Delhi High Court · (2015) 7 AD 680

Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 466, 467, 468, 471, 474
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