High Courts14 Jul 2015Dismissed
Vaibhav Bhansali Vs University of Delhi and Others
Delhi High Court · (2015) 7 AD 124
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 101 of 212
High Courts14 Jul 2015Disposed off
South Delhi Municipal Corporation Vs BSES Rajdhani Power Limited
Delhi High Court · (2015) 07 DEL CK 0194
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Electricity Act, 2003 - Section 135, 150
High Courts14 Jul 2015
P.S. Sharma and Others Vs State and Others
Delhi High Court · (2015) 221 DLT 572 : (2015) 3 JCC 1828
Criminal Procedure Code, 1973 (CrPC) - Section 195, 196(2), 204Penal Code, 1860 (IPC) - Section 120B, 188, 503, 506, 509
High Courts14 Jul 2015Dismissed
Roop Chand Gupta Vs Delhi Vidyut Board
Delhi High Court · (2015) 7 AD 615
Delhi Municipal Corporation Act, 1957 - Section 95
High Courts14 Jul 2015Dismissed
North Delhi Municipal Corporatin and Others Vs Onika Mehrotra and Others
Delhi High Court · (2015) 9 AD 325 : (2015) 151 DRJ 364
Constitution of India, 1950 - Article 243R, 243R(2), 243SDelhi Municipal Corporation Act, 1957 - Section 2(27), 3, 3(3)(a), 3(3)(b)(i), 39
High Courts14 Jul 2015Dismissed
K.V. Kulkarni Vs Bank of India and Others
Delhi High Court · (2015) 151 DRJ 344 : (2015) LLR 1243
High Courts14 Jul 2015Dismissed
Campaign for People Participation in Development Planning Vs Union of India and Others
Delhi High Court · (2015) 7 AD 117 : (2015) 151 DRJ 320
Constitution of India, 1950 - Article 239AA, 239-AAGovernment of National Capital Territory of Delhi Act, 1991 - Section 24, 25, 49, 52
High Courts14 Jul 2015Dismissed
Director General, C.C.R.U.M., Ministry of Health, Govt. of India Vs K.A.S. Azami
Delhi High Court · (2015) 07 DEL CK 0155
Constitution of India, 1950 - Article 14, 226, 227
High Courts14 Jul 2015Partly Allowed
Maya Devi and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0091
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts14 Jul 2015Allowed
Sushil Kumar Gupta and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts14 Jul 2015Disposed off
Praveen Kumar and Others Vs State and Others
Delhi High Court · (2015) 07 DEL CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 161, 428Penal Code, 1860 (IPC) - Section 302, 34
High Courts14 Jul 2015Allowed
Dipankar Paul Vs Consulting Engineering Services (India) Pvt. Ltd.
Delhi High Court · (2015) 7 AD 406
Industrial Disputes Act, 1947 - Section 10(4A), 25F, 2A, 9C
High Courts14 Jul 2015
Commissioner of Service Tax Vs Gecas Services India Pvt. Ltd.
Delhi High Court · (2015) 39 STR 980
Central Excises and Salt Act, 1944 - Section 35(L), 35G, 35-G, 35L, 35L(b)Finance Act, 1994 - Section 66, 68, 73(1), 83
High Courts14 Jul 2015
Commissioner of Service Tax Vs Amadeus India Pvt. Ltd.
Delhi High Court · (2015) 39 STR 973
Central Excises and Salt Act, 1944 - Section 35(L), 35G, 35L, 35L (b)Finance Act, 1994 - Section 66, 68, 73(1), 83
High Courts13 Jul 2015Dismissed
Usha Dawar Vs Management, Lady Harding Medical College and Others
Delhi High Court · (2015) 147 FLR 71
Industrial Disputes Act, 1947 - Section 2(oo), 2(oo)(bb), 25-F
High Courts13 Jul 2015Disposed Off
Vinod and Others Vs State and Others
Delhi High Court · (2015) 7 AD 749
Penal Code, 1860 (IPC) - Section 120-B, 307, 320, 34, 384
High Courts13 Jul 2015Allowed
Lalit Jain and Others Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0319
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts13 Jul 2015Dismissed
Surinder Singh Vs State and Others
Delhi High Court · (2015) 3 JCC 1936
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482
High Courts13 Jul 2015Dismissed
Narender Kumar and Others Vs Union of India and Others
Delhi High Court · (2015) 7 AD 161
Constitution of India, 1950 - Article 12, 136Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 21
High Courts13 Jul 2015Disposed off
Mani Budhankar Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0236
Penal Code, 1860 (IPC) - Section 406, 498-AProbation of Offenders Act, 1958 - Section 12, 3, 4