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Delhi High Court judgments, 2015

4,233 judgments · page 114 of 212

High Courts29 May 2015Disposed off

Gaurav Gupta and Others Vs Director of Enforcement

Delhi High Court · (2015) 8 AD 37 : (2015) CriLJ 3871 : (2015) 220 DLT 707 : (2015) 4 RCR(Criminal) 607

Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 439, 439(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 25, 29, 50
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High Courts28 May 2015

Sanjay Singh and Others Vs State

Delhi High Court · (2015) 05 DEL CK 0396

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-A, 113-BPenal Code, 1860 (IPC) - Section 302, 304B, 304-B, 306, 34
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High Courts28 May 2015

Ram Phal Vs State and Others

Delhi High Court · (2015) 9 AD 107 : (2015) ALLMR(Cri) 384 : (2015) 3 CCR 1 : (2015) CriLJ 3220 : (2015) 221 DLT 1 : (2015) 151 DRJ 562 : (2015) 3 JCC 1740 : (2015) 3 RCR(Criminal) 295

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 1(1), 157(7), 190(1)(a), 2(d), 2(wa)Industrial Disputes Act, 1947 - Section 2(j)
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High Courts28 May 2015Partly Allowed

Suman Kundra Vs Sanjeev Kundra

Delhi High Court · AIR 2015 Delhi 124 : (2015) 6 ALLMR 74 : (2015) 3 RCR(Civil) 918

Christian Marriage Act, 1872 - Section 28Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 14 Rule 5, Order 18 Rule 17, Order 6 Rule 17, 151Constitution of India, 1950 - Article 227
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High Courts28 May 2015Dismissed

State Vs Sonu Sharma and Others

Delhi High Court · (2015) 5 AD 173

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 378Penal Code, 1860 (IPC) - Section 307, 34, 452
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