High Courts29 May 2015Dismissed
Noorjadi Khatoon and Others Vs Pintu Yadav and Others
Delhi High Court · (2015) 2 ACC 935 : (2016) ACJ 500
Motor Vehicles Act, 1988 - Section 168
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 113 of 212
High Courts29 May 2015Disposed off
Upender Mukhiya Vs The State (NCT of Delhi)
Delhi High Court · (2015) 05 DEL CK 0337
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376(2)(f)
High Courts29 May 2015Allowed
MTNL and Others Vs Jasbir Singh
Delhi High Court · (2015) 05 DEL CK 0083
High Courts29 May 2015Disposed off
Delhi EPDP Cooperative Group Housing Society Limited Vs Registrar Cooperative Societies and Others
Delhi High Court · (2015) 05 DEL CK 0082
Constitution of India, 1950 - Article 226, 227Delhi Co-operative Societies Act, 2003 - Section 112, 86, 86 (1), 86 (2), 86 (3)
High Courts29 May 2015
Court on Its Own Motion Vs Deepak Khosla
Delhi High Court · (2015) 05 DEL CK 0081
Constitution of India, 1950 - Article 21Contempt of Courts Act, 1971 - Section 14(2), 15(1), 17, 2(c) (i)
High Courts29 May 2015Disposed off
Salman Hasan Vs Jamia Millia Islamia
Delhi High Court · (2015) 5 AD 365
High Courts29 May 2015Dismissed
Shree Laxmi Trading Corporation and Others Vs Pec Ltd.
Delhi High Court · (2015) 5 AD 409 : (2015) 150 DRJ 35
Criminal Procedure Code, 1973 (CrPC) - Section 177, 251, 251, 252, 253Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 143, 145 (1), 145 (2)
High Courts29 May 2015Dismissed
Brahm Singh and Others Vs Nisha Rani
Delhi High Court · (2015) 05 DEL CK 0052
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 47 Rule 1, 96(3)Criminal Procedure Code, 1973 (CrPC) - Section 320
High Courts29 May 2015Allowed
Anil Kumar Tito Vs State NCT of Delhi
Delhi High Court · (2015) 5 AD 470
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 3Prevention of Corruption Act, 1988 - Section 13, 7
High Courts29 May 2015
Commissioner of Income Tax-IV Vs Grup ISM P. Ltd.
Delhi High Court · (2015) 5 AD 461 : (2015) 278 CTR 194 : (2015) 378 ITR 205 : (2015) 232 TAXMAN 846
Income Tax Act, 1961 - Section 194J, 260A, 40(a) (i), 5(2), 9
High Courts29 May 2015Allowed
Gaurav Maggo Vs The State of NCT, Delhi
Delhi High Court · (2015) 5 AD 315
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376, 506 (II), 506(II)
High Courts29 May 2015Dismissed
Airworth Travel and Tours Pvt. Ltd. Vs International Air Transport Association
Delhi High Court · (2015) 7 AD 141 : (2015) 220 DLT 614
Arbitration and Conciliation Act, 1996 - Section 21, 4, 9
High Courts29 May 2015
Golf Technologies (P) Ltd. and Others Vs Axis Bank Ltd. and Others
Delhi High Court · AIR 2015 Delhi 143 : (2016) 1 BC 290
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14, 15
High Courts29 May 2015Dismissed
Anubhav Dhawan Vs Vijay Kumar
Delhi High Court · (2015) 05 DEL CK 0044
High Courts29 May 2015Disposed off
Santosh Jain Vs Praveen Kumar Gupta and Others
Delhi High Court · (2015) 05 DEL CK 0043
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 9(5)Delhi Rent Control Act, 1958 - Section 14(1) (e), 14(1)(e), 25B, 25B(3), 25B(3)(a)
High Courts29 May 2015Dismissed
L.S. MONGA KARTA OF L.S. MONGA and SONS HUF Vs Harvik Brothers
Delhi High Court · (2015) 05 DEL CK 0042
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1(3), 151Delhi Rent Control Act, 1958 - Section 14(1)(e), 25BEvidence Act, 1872 - Section 101
High Courts29 May 2015Disposed off
Bina Devi Vs Surat Nirmal Dass
Delhi High Court · (2015) 5 AD 505
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 6, Order 20 Rule 6A, Order 20 Rule 7, Order 23 Rule 1, Order 23 Rule 3
High Courts29 May 2015Allowed
Pankaj Kumar Shukla Vs Union of India and Others
Delhi High Court · (2015) CriLJ 3987 : (2015) 150 DRJ 354
Constitution of India, 1950 - Article 21, 22, 22(5), 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482, 82Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 23, 25, 29
High Courts29 May 2015Allowed
Arun Kumar Vs State
Delhi High Court · (2015) 5 AD 377 : (2015) 221 DLT 92
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114(g)Penal Code, 1860 (IPC) - Section 201, 27, 302, 34
High Courts29 May 2015Allowed
Rohit Bansal and Others Vs State
Delhi High Court · (2015) 6 AD 566
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 120-B, 34, 342, 366, 376