High Courts29 Jun 2015Dismissed
Sunil Kumar Vs Satish Kumar Wanchoo
Delhi High Court · (2015) 06 DEL CK 0036
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 111 of 212
High Courts29 Jun 2015Allowed
Madhu Transport Company Pvt. Ltd. and Others Vs Union of India and Others
Delhi High Court · (2015) 06 DEL CK 0035
Constitution of India, 1950 - Article 226
High Courts29 Jun 2015Dismissed
Anuradha Kalra Vs The Delhi Development Authority
Delhi High Court · (2015) 06 DEL CK 0034
Constitution of India, 1950 - Article 226Transfer of Property Act, 1882 - Section 3, 5, 6
High Courts29 Jun 2015Disposed off
Keyence Corporation Vs Vachhani Jalpa Pankaj
Delhi High Court · (2016) 1 AD 229
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts29 Jun 2015Dismissed
Alstom T and D India Ltd. Vs Schneider Electric Infrastructure Ltd.
Delhi High Court · (2015) 06 DEL CK 0030
Arbitration and Conciliation Act, 1996 - Section 44, 45, 5, 7, 8Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, 151Companies Act, 1956 - Section 391, 392, 392 (2), 392(1), 392(1)(b)
High Courts29 Jun 2015
Eicher Goodearth Pvt. Ltd. Vs Krishna Mehta and Others
Delhi High Court · (2015) 63 PTC 444
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts29 Jun 2015Disposed off
Ram Dilawri and Others Vs State of NCT of Delhi
Delhi High Court · (2015) 8 AD 322
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 482Penal Code, 1860 (IPC) - Section 120B, 120-B, 409, 420
High Courts29 Jun 2015Dismissed
National Highways Authority of India Vs Hindustan Construction Co. Ltd.
Delhi High Court · (2015) 6 AD 214 : (2016) 1 ARBLR 1
Arbitration and Conciliation Act, 1996 - Section 20, 20(3), 29, 29(1), 29(2)
High Courts29 Jun 2015Allowed
Canara Bank and Others Vs Jagdish Mitter Maini
Delhi High Court · (2015) 6 AD 9
High Courts29 Jun 2015
Bristol-Myers Squibb Company and Others Vs J.D. Joshi and Others
Delhi High Court · (2015) 64 PTC 135
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 151Patents Act, 1970 - Section 10(4), 3(d), 48, 48(a), 64
High Courts29 Jun 2015Disposed off
Harish Masand and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 1 AD 281
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 311, 319, 482Evidence Act, 1872 - Section 132, 165
High Courts29 Jun 2015Dismissed
Shanti Devi Vs Kailash Kumar Verma
Delhi High Court · (2015) 8 AD 552 : AIR 2015 Delhi 186 : (2015) 221 DLT 696
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 11Specific Relief Act, 1963 - Section 41(h)Transfer of Property Act, 1882 - Section 53A
High Courts29 Jun 2015Dismissed
Suman Kapoor Vs Rakesh Kumar
Delhi High Court · (2015) 9 AD 29
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1(3), Order 18 Rule 1, Order 18 Rule 18, Order 18 Rule 2, Order 18 Rule 3Evidence Act, 1872 - Section 73
High Courts29 Jun 2015Disposed off
Sanjay Bhandari and Others Vs Central Bureau of Investigation
Delhi High Court · (2015) 10 AD 86 : (2015) 4 CCR 101
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 3, Order 23 Rule 3A, 151Companies Act, 1956 - Section 394Constitution of India, 1950 - Article 141, 226
High Courts29 Jun 2015Allowed
Aarti Aggarwal and Others Vs Munish Kapila and Others
Delhi High Court · (2015) 06 DEL CK 0013
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 10, 24, 25
High Courts29 Jun 2015Allowed
New India Assurance Company Limited Vs Harsh Mishra and Others
Delhi High Court · (2015) 3 ACC 435 : (2015) 151 DRJ 664
Motor Vehicles Act, 1988 - Section 110(1), 140, 163A, 163-A, 166Penal Code, 1860 (IPC) - Section 279, 304A
High Courts29 Jun 2015
Credential Leasing and Credits Ltd. Vs Shruti Investments and Others
Delhi High Court · (2015) 9 AD 417 : (2015) 3 BC 691 : (2015) CriLJ 4273 : (2015) 234 DLT 343 : (2015) 151 DRJ 147 : (2015) 4 JCC 252 : (2016) 1 RCR(Civil) 405 : (2016) 1 RCR(Criminal) 376
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313Negotiable Instruments Act, 1881 (NI) - Section 118(1), 138, 139
High Courts29 Jun 2015Dismissed
GMR Kishangarh Udaipur Ahmedabad Expressway Ltd. Vs National Highway Authority of India
Delhi High Court · (2015) 8 AD 248 : (2015) 221 DLT 316
Arbitration and Conciliation Act, 1996 - Section 9
High Courts29 Jun 2015
Jindal Steel and Power Limited Vs SAP India Pvt. Ltd.
Delhi High Court · (2015) 9 AD 73 : (2015) 4 ARBLR 24 : (2015) 221 DLT 708 : (2015) 153 DRJ 225
Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 - Section 10, 10 (1) (a), 11, 14, 14 (1)
High Courts24 Jun 2015Disposed off
Corrtech International Pvt. Ltd. Vs Gail India Ltd.
Delhi High Court · (2015) 06 DEL CK 0028
Arbitration and Conciliation Act, 1996 - Section 9