High Courts30 Jun 2015Dismissed
Avtar Singh and Others Vs Raj Kumar and Others
Delhi High Court · (2015) 06 DEL CK 0042
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 90
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 110 of 212
High Courts30 Jun 2015Dismissed
Naveen Chand Lal Chand Bhatia Vs Khushbu Naveen Chand Bhatia and Others
Delhi High Court · (2015) 6 AD 369
High Courts30 Jun 2015
Brahm Pal and Others Vs New Delhi Municipal Council and Others
Delhi High Court · (2015) 06 DEL CK 0038
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 - Section 2(l), 2(m), 22, 3(3), 4
High Courts30 Jun 2015Allowed
Delhi Development Authority Vs Shish Pal and Others
Delhi High Court · (2015) 8 AD 536
Delhi Development Act, 1957 - Section 22(1)Evidence Act, 1872 - Section 114(e)Limitation Act, 1963 - Section 16, 5, 7(2)
High Courts30 Jun 2015Allowed
Shibu Vs State NCT of Delhi
Delhi High Court · (2015) 6 AD 11
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 319Penal Code, 1860 (IPC) - Section 363, 366, 376, 376 (2) (g), 506
High Courts30 Jun 2015
Quasim Ali Vs Additional Commissioner of Customs
Delhi High Court · (2015) 6 AD 62
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 398, 399, 400Customs Act, 1962 - Section 108, 132, 133, 135, 135(1) (a)
High Courts30 Jun 2015
Carzonrent India Pvt. Ltd. Vs Hertz International Ltd.
Delhi High Court · (2015) 6 AD 41 : (2015) 151 DRJ 628
Arbitration Act, 1940 - Section 14, 30, 33Arbitration and Conciliation Act, 1996 - Section 34, 9
High Courts30 Jun 2015
Anu Products Ltd. Vs Raj Agro Tech and Others
Delhi High Court · (2015) 9 AD 22 : (2015) 151 DRJ 477
Criminal Procedure Code, 1973 (CrPC) - Section 145, 251, 397, 399Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts30 Jun 2015
Lekh Raj Sharma Vs Yash Pal Gupta
Delhi High Court · (2015) 6 AD 223 : (2015) 221 DLT 585
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts30 Jun 2015Partly Allowed
Indian Micro Electronics (P) Ltd. Vs Chandra Industries and Others
Delhi High Court · (2015) 6 AD 52 : (2015) 4 BC 670 : (2015) 151 DRJ 183 : (2015) 131 SCL 684
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313Evidence Act, 1872 - Section 65BNegotiable Instruments Act, 1881 (NI) - Section 138, 139, 141
High Courts30 Jun 2015Disposed off
Justice U.N. Bachawat (RTD.) and Others Vs Chief Post Master General and Others
Delhi High Court · (2015) 6 AD 232 : (2015) 221 DLT 542 : (2015) 151 DRJ 213
Constitution of India, 1950 - Article 226Government Savings Banks Act, 1873 - Section 4, 4(1), 5, 5(1), 5(2)Government Savings Certificate Act, 1959 - Section 6, 6(1), 8
High Courts30 Jun 2015Allowed
Kranti Kumar Parakh Vs Annraj Narain Dass and Others
Delhi High Court · (2015) 8 AD 473 : (2015) 221 DLT 491
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 142Delhi Rent Control Act, 1958 - Section 14(1)(e), 14(1)(g), 14(d), 25B
High Courts29 Jun 2015
Birender Govil Vs Maha Gauri Builders and Others
Delhi High Court · (2015) 9 AD 94
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12Transfer of Property Act, 1882 - Section 106
High Courts29 Jun 2015Dismissed
Anu Arora Vs The State and Others
Delhi High Court · (2015) 06 DEL CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Hindu Marriage Act, 1955 - Section 8Penal Code, 1860 (IPC) - Section 328, 363, 366, 376, 384
High Courts29 Jun 2015Dismissed
Oriental Insurance Co. Ltd. Vs Jitender and Others
Delhi High Court · (2015) 3 ACC 939
Insurance Act, 1938 - Section 64-VBMotor Vehicles Act, 1988 - Section 147(5), 149(1)
High Courts29 Jun 2015Disposed off
Saroj Bhutani Vs Harjeet Singh and Others
Delhi High Court · (2015) 9 AD 42 : (2015) 221 DLT 680
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts29 Jun 2015Disposed off
R.K. Industrial Corporation Vs Vanson Medical Stores and Others
Delhi High Court · (2015) 8 AD 494 : (2015) 4 BC 243 : (2015) 221 DLT 555
Civil Procedure Code, 1908 (CPC) - Order 30 Rule 9Negotiable Instruments Act, 1881 (NI) - Section 138Partnership Act, 1932 - Section 19, 19(1), 19(2), 22
High Courts29 Jun 2015Allowed
NDMC and Others Vs Brij Mohan Sharma and Others
Delhi High Court · (2015) 6 AD 37
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts29 Jun 2015Dismissed
Jagmohan Khera Vs Gopal Krishan Khera
Delhi High Court · (2015) 6 AD 4 : (2015) 151 DRJ 208
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 41 Rule 27, Order 41 Rule 27(aa), Order 41 Rule 28, Order 6 Rule 17
High Courts29 Jun 2015Dismissed
Adesh Kumar Vs Roop Lal and Others
Delhi High Court · (2015) 3 ACC 290 : (2015) 10 AD 26
Penal Code, 1860 (IPC) - Section 279, 338