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Delhi High Court judgments, 2015

4,233 judgments · page 112 of 212

High Courts11 Jun 2015Dismissed

X Vs Z

Delhi High Court · (2015) 5 AD 577 : (2015) 151 DRJ 305

Constitution of India, 1950 - Article 21Family Courts Act, 1984 - Section 11, 19
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High Courts05 Jun 2015Disposed off

Matang Singh Vs CBI

Delhi High Court · (2015) 3 JCC 1782

Criminal Procedure Code, 1973 (CrPC) - Section 41(A), 438, 482Penal Code, 1860 (IPC) - Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(D), 13(2)
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High Courts05 Jun 2015Disposed off

Prominent Hotels Pvt. Ltd. and Others Vs State

Delhi High Court · (2015) 6 AD 348

Criminal Procedure Code, 1973 (CrPC) - Section 220, 482Penal Code, 1860 (IPC) - Section 120B, 120-B, 420, 467, 468Prevention of Corruption Act, 1988 - Section 13(1), 13(1) (b), 13(1) (d), 13(2), 13(l) (d)
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High Courts03 Jun 2015

Sahil Dahiya and Others Vs State

Delhi High Court · (2015) 6 AD 489 : (2015) 151 DRJ 84 : (2015) 3 JCC 1521

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 439, 482Penal Code, 1860 (IPC) - Section 300, 302, 304, 34
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High Courts29 May 2015Dismissed

Bimla Vs State of NCT of Delhi and Others

Delhi High Court · (2015) 05 DEL CK 0398

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 372, 482Penal Code, 1860 (IPC) - Section 120B, 34, 365, 376(2)(g), 409
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High Courts29 May 2015Dismissed

Anil Kumar and Others Vs State

Delhi High Court · (2015) 221 DLT 516

Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 22Criminal Procedure Code, 1973 (CrPC) - Section 160, 161, 162, 313, 428
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