High Courts28 May 2015Allowed
Sunil Alag Vs Union of India and Others
Delhi High Court · (2015) 221 DLT 199
Constitution of India, 1950 - Article 16, 226, 227Electricity Act, 2003 - Section 84 (1)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 115 of 212
High Courts28 May 2015Dismissed
Dharam Nath Sharma Vs State Bank of Indore and Others
Delhi High Court · (2015) 05 DEL CK 0055
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151Criminal Procedure Code, 1973 (CrPC) - Section 340Limitation Act, 1963 - Section 5
High Courts28 May 2015
United Phosphorus Limited Vs Ajay Garg and Others
Delhi High Court · (2015) 63 PTC 188
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 - Section 48
High Courts28 May 2015Partly Allowed
State Vs Surender Saini and Others
Delhi High Court · (2015) 5 AD 694
Criminal Procedure Code, 1973 (CrPC) - Section 161, 82, 82 (1), 83Evidence Act, 1872 - Section 32(1), 65BPenal Code, 1860 (IPC) - Section 174 (A), 174A, 302, 309, 323
High Courts28 May 2015Disposed off
Vishamber Vs State
Delhi High Court · (2015) 05 DEL CK 0050
Penal Code, 1860 (IPC) - Section 354, 376, 506
High Courts28 May 2015
Faryaz Vs Union of India and Others
Delhi High Court · (2015) 9 AD 166 : (2015) 221 DLT 56
Constitution of India, 1950 - Article 226, 227
High Courts28 May 2015Disposed off
Satya Prakash Malik Vs Iqbal Singh and Others
Delhi High Court · (2015) 05 DEL CK 0021
High Courts27 May 2015Dismissed
State Vs Mukesh
Delhi High Court · (2015) 05 DEL CK 0409
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 378(1)Penal Code, 1860 (IPC) - Section 363, 366-A, 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts27 May 2015Disposed Off
Master Rigved and Others Vs Jagbir and Others
Delhi High Court · (2015) 05 DEL CK 0403
High Courts27 May 2015Disposed off
Chhote Vs State
Delhi High Court · (2015) 3 CCR 282
Criminal Procedure Code, 1973 (CrPC) - Section 161, 311, 428Penal Code, 1860 (IPC) - Section 302
High Courts27 May 2015
Telefonaktiebolaget LM Ericsson (PUBL) Vs Competition Commission of India and Others
Delhi High Court · (2015) 221 DLT 444
Competition Act, 2002 - Section 26(1), 4, 48
High Courts27 May 2015Disposed off
Lalit Kumar Vs Nageshwar Pandey
Delhi High Court · (2015) 6 AD 303
High Courts27 May 2015
Aquamall Water Solutions Limited Vs The Commissioner of Customs (Import) ICD and Others
Delhi High Court · (2015) 322 ELT 318
High Courts27 May 2015Disposed off
Sarla Devi Vs State of NCT of Delhi
Delhi High Court · (2015) 9 AD 707 : (2015) 221 DLT 779
Criminal Procedure Code, 1973 (CrPC) - Section 438, 82Evidence Act, 1872 - Section 113-B, 114Penal Code, 1860 (IPC) - Section 304-B, 323, 34, 341, 498-A
High Courts27 May 2015
Nabco Batteries Vs Commissioner of Central Excise
Delhi High Court · (2015) 323 ELT 276
Customs Act, 1962 - Section 110, 110(3), 2(22)(d)
High Courts27 May 2015Disposed off
Virender Singh Vs Sri Saktivlas Mission for Health and Consciousness and Others
Delhi High Court · (2015) 5 AD 706
Court Fees Act, 1870 - Section 16
High Courts27 May 2015Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Aditya Kalra and Others
Delhi High Court · (2015) 2 ACC 946
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8Motor Vehicles Act, 1988 - Section 149(2), 149(2)(a)(ii), 181, 3
High Courts27 May 2015
Raja Ram Vs State
Delhi High Court · (2015) 7 AD 92
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 114, 27Penal Code, 1860 (IPC) - Section 120A, 120B, 120-B, 201, 302
High Courts27 May 2015Dismissed
V. Jeganathan Arulmoni and Others Vs Chief Secretary, GNCTD and Others
Delhi High Court · (2015) 05 DEL CK 0327
Constitution of India, 1950 - Article 226, 227, 32, 323A, 323B
High Courts27 May 2015Allowed
Kanwal Sibal Vs New Delhi Municipal Council and Others
Delhi High Court · (2015) 8 AD 235 : (2015) 220 DLT 148