High Courts27 May 2015Allowed

Umed Singh Baid Vs UOI and Others

Delhi High Court · (2015) 05 DEL CK 0061

Constitution of India, 1950 - Article 226, 227Foreign Exchange Management Act, 1999 - Section 18, 19, 49, 49(1), 49(3)Foreign Exchange Regulation Act, 1973 - Section 17, 19, 37, 40, 49(1)
High Courts27 May 2015Disposed off

Rapheal Vs Devender Singh

Delhi High Court · (2016) 2 AD 203 : (2015) CriLJ 3241 : (2015) 234 DLT 93 : (2015) 4 JCC 161 : (2015) 4 RCR(Criminal) 18

Criminal Procedure Code, 1973 (CrPC) - Section 292, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 21 (c), 21(c), 50, 57Penal Code, 1860 (IPC) - Section 420
High Courts27 May 2015Dismissed

Ravinder Pratap Singh Vs Hema

Delhi High Court · (2015) 7 AD 357 : (2015) 220 DLT 566

Family Courts Act, 1984 - Section 19(1)Hindu Marriage Act, 1955 - Section 10, 13(1) (ia), 13(1)(ia), 13(1)(i-a)