High Courts25 May 2015Dismissed
United India Insurance Company Ltd. Vs Rakesh and Others
Delhi High Court · (2015) 5 AD 370
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 118 of 212
High Courts25 May 2015Dismissed
Hotel Queen Road P. Ltd. Vs UOI and Others
Delhi High Court · (2015) 05 DEL CK 0014
Constitution of India, 1950 - Article 226Transfer of Property Act, 1882 - Section 105
High Courts25 May 2015Allowed
Saurabh Dubey and Others Vs Union of India and Others
Delhi High Court · (2015) LabIC 3260
Constitution of India, 1950 - Article 320, 77(3)Indo-Tibetan Border Police Force Act, 1992 - Section 7States Reorganisation Act, 1956 - Section 115, 115(5)
High Courts25 May 2015Dismissed
Anil Kumar Vs GNCT of Delhi
Delhi High Court · (2015) 8 AD 673 : (2015) 220 DLT 642
Constitution of India, 1950 - Article 154, 162, 163, 166, 239Criminal Procedure Code, 1973 (CrPC) - Section 2(s), 439Delhi Special Police Establishment Act, 1946 - Section 3
High Courts23 May 2015
SNE India Pvt. Ltd. Vs Commissioner of Central Excise
Delhi High Court · (2015) 5 AD 723
High Courts22 May 2015Disposed Of
R.K. Jain Vs Central Information Commission
Delhi High Court · (2015) 05 DEL CK 0417
High Courts22 May 2015Disposed Off
Jasbir Kaur and Others Vs State
Delhi High Court · (2015) 05 DEL CK 0411
Criminal Procedure Code, 1973 (CrPC) - Section 161, 357, 428Evidence Act, 1872 - Section 10Penal Code, 1860 (IPC) - Section 120-A, 120B, 120-B, 201, 302
High Courts22 May 2015Disposed Off
G4S Secure Solutions (India) Pvt. Ltd. Vs Group 4 Securatas Karamchari Sangh (Regd.) and Others
Delhi High Court · (2015) 10 AD 341 : (2015) 225 DLT 56
Constitution of India, 1950 - Article 19, 19(1)
High Courts22 May 2015
Commissioner of Income Tax-08 Vs Study Overseas Golbal Pvt. Ltd.
Delhi High Court · (2015) 05 DEL CK 0367
Income Tax Act, 1961 - Section 37
High Courts22 May 2015
Commissioner of Income Tax-IV Vs DEN Networks Limited
Delhi High Court · (2015) 05 DEL CK 0366
Income Tax Act, 1961 - Section 14A
High Courts22 May 2015
Commissioner of Income Tax-21 Vs Rajender Singh
Delhi High Court · (2015) 05 DEL CK 0365
Income Tax Act, 1961 - Section 133(6), 145(3), 260A
High Courts22 May 2015Disposed off
Power Grid Corporation of India Ltd. Vs IVRCL Limited
Delhi High Court · (2015) 5 ARBLR 79
Arbitration and Conciliation Act, 1996 - Section 17
High Courts22 May 2015Partly Allowed
Union of India and Others Vs Sudhanshu Kumar Khare and Others
Delhi High Court · (2015) 05 DEL CK 0332
High Courts22 May 2015Dismissed
National Highways Authority of India Vs Oriental Structure Engineers Ltd. and Others
Delhi High Court · (2015) 4 ARBLR 322
Arbitration and Conciliation Act, 1996 - Section 34
High Courts22 May 2015Dismissed
Rajasthan State Road Transport Corporation Vs Joginder Singh and Others
Delhi High Court · (2015) 05 DEL CK 0202
Penal Code, 1860 (IPC) - Section 279
High Courts22 May 2015Dismissed
Firoz Ahmed and Others Vs State
Delhi High Court · (2015) 3 JCC 1688
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 34, 489, 489B, 489C
High Courts22 May 2015Dismissed
Sanjay Gambhir and Others Vs Beekman Helix India Consulting Pvt. Ltd.
Delhi High Court · (2015) 4 ARBLR 156 : (2015) 151 DRJ 98
Arbitration and Conciliation Act, 1996 - Section 11, 2(b), 2(h), 45, 7
High Courts22 May 2015Allowed
Garvit Indora Vs State NCT of Delhi
Delhi High Court · (2015) 8 AD 390 : (2015) 220 DLT 107 : (2015) 3 JCC 1681
Criminal Procedure Code, 1973 (CrPC) - Section 164, 315Penal Code, 1860 (IPC) - Section 313, 376, 420, 495, 506
High Courts22 May 2015Disposed off
Sartaj Singh Pannu Vs Gurbani Media Pvt. Ltd. and Others
Delhi High Court · (2015) 4 ARBLR 176 : (2015) 220 DLT 527 : (2015) 63 PTC 590
Arbitration and Conciliation Act, 1996 - Section 9Contract Act, 1872 - Section 23
High Courts22 May 2015Dismissed
Virender Kumar Malhotra Vs Mukesh Kumar Khurana and Others
Delhi High Court · (2015) 05 DEL CK 0166
Delhi Rent Control Act, 1958 - Section 50Evidence Act, 1872 - Section 45