High Courts21 May 2015
Commissioner of Income Tax Delhi Central-III Vs Vishan Das and Others
Delhi High Court · (2015) 374 ITR 591
Income Tax Act, 1961 - Section 158BC, 220(2), 245D(1), 245D(2A), 245D(2C)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 120 of 212
High Courts20 May 2015Dismissed
Rakesh Kumar Vs Geeta Kaur
Delhi High Court · (2015) 05 DEL CK 0410
Evidence Act, 1872 - Section 165Hindu Marriage Act, 1955 - Section 10, 24
High Courts20 May 2015Allowed
IFFO Tokio General Insurance Co. Ltd. Vs Parsan and Others
Delhi High Court · (2015) 8 AD 361
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8
High Courts20 May 2015Disposed off
Kashi Vishwanath Steels Ltd. Vs Kys Manufacturer and Exporter Pvt. Ltd.
Delhi High Court · (2015) 7 AD 530
High Courts20 May 2015Allowed
Rajbir and Others Vs State
Delhi High Court · (2015) 3 JCC 1818
Penal Code, 1860 (IPC) - Section 120-B, 364-A, 368, 411
High Courts20 May 2015
Alliance Strategies Ltd. Vs Commissioner of Customs (Import and General)
Delhi High Court · (2015) 322 ELT 780
High Courts20 May 2015Dismissed
P.K. Mohandas and Others Vs Union of India and Others
Delhi High Court · (2015) 150 DRJ 692
Constitution of India, 1950 - Article 226Sick Industrial Companies (Special Provisions) Act, 1985 - Section 17(3)
High Courts20 May 2015Dismissed
Rohit Tyagi Vs Brijesh Sood and Others
Delhi High Court · (2015) 6 AD 177
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 May 2015Dismissed
Kamlesh Gopal Vs Union of India and Others
Delhi High Court · (2015) 221 DLT 89
Constitution of India, 1950 - Article 226Delhi School Education Act, 1973 - Section 10, 10(1)Limitation Act, 1963 - Section 3
High Courts20 May 2015Disposed off
Om Prakash Vs Gurdev Singh
Delhi High Court · (2015) 5 AD 361
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(5)Delhi Rent Control Act, 1958 - Section 14, 14(1)(e), 14(1)(f), 14(1)(g), 20
High Courts20 May 2015
C.I.T. and Others Vs Honeywell International (India) Pvt. Ltd. and Others
Delhi High Court · (2015) 05 DEL CK 0364
Income Tax Act, 1961 - Section 10A, 10AA, 10B, 10BA, 2(45)
High Courts20 May 2015
Pr. Commissioner of Income Tax-3 Vs Fortune Technocomps (P) Limited
Delhi High Court · (2015) 05 DEL CK 0363
High Courts20 May 2015Dismissed
Nishant Jain Vs Shefali Jain
Delhi High Court · (2015) 2 DMC 628 : (2015) 150 DRJ 688
High Courts20 May 2015Disposed off
Reliance General Insurance Co. Ltd. Vs Malti Devi and Others
Delhi High Court · (2015) 3 ACC 264
High Courts20 May 2015Dismissed
S.P. Ashta Vs Delhi Agricultural Marketing Board
Delhi High Court · (2015) 5 AD 586
High Courts20 May 2015Disposed off
Afroj Ajam and Others Vs The State (NCT of Delhi)
Delhi High Court · (2015) 2 JCC 1363
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34, 394
High Courts20 May 2015Allowed
Sunshine India Pvt. Ltd. Vs Bhai Manjit Singh (HUF) and Others
Delhi High Court · (2015) 6 AD 250 : (2015) 150 DRJ 435
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 151Evidence Act, 1872 - Section 91, 92New Delhi Municipal Council Act, 1994 - Section 248
High Courts20 May 2015Dismissed
Deepak Kumar Gupta Vs University of Delhi
Delhi High Court · (2015) 6 AD 360
Constitution of India, 1950 - Article 14
High Courts20 May 2015Disposed off
Priyanka Vs State and Others
Delhi High Court · (2015) 6 AD 294 : (2015) 2 JCC 1410
Criminal Procedure Code, 1973 (CrPC) - Section 436, 437, 437(1), 437(1)(i), 438Penal Code, 1860 (IPC) - Section 302, 307, 34, 354, 376
High Courts20 May 2015Dismissed
IDEB Projects Pvt. Ltd. Vs Airports Authority of India
Delhi High Court · (2015) 5 AD 6
Arbitration and Conciliation Act, 1996 - Section 17, 23(3), 34