High Courts22 May 2015Disposed off
Allied Blenders and Distillers Pvt. Ltd. Vs Rock and Storm Distilleries Pvt. Ltd.
Delhi High Court · (2015) 63 PTC 139
Trade Marks Act, 1999 - Section 2(zb)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 119 of 212
High Courts22 May 2015Disposed off
Suresh Kalmadi Vs CBI
Delhi High Court · (2015) 3 JCC 1874
Constitution of India, 1950 - Article 21, 227Criminal Procedure Code, 1973 (CrPC) - Section 207, 233, 243, 313, 482Evidence Act, 1872 - Section 145, 155(3)
High Courts22 May 2015
Commissioner of Income Tax-14 Vs Anil Arora
Delhi High Court · (2015) 05 DEL CK 0016
Income Tax Act, 1961 - Section 132, 142(1), 142A, 143(2), 153A
High Courts21 May 2015Disposed Off
Bihari Lal Aggarwal Vs BSES Yamuna Power Ltd. and Others
Delhi High Court · (2015) 3 JCC 2032
Electricity Act, 2003 - Section 135, 138
High Courts21 May 2015Disposed Off
Raisa Begum Vs State
Delhi High Court · (2015) 05 DEL CK 0397
Criminal Procedure Code, 1973 (CrPC) - Section 154, 156(1), 156(3), 190, 200
High Courts21 May 2015Dismissed
Sampat Kumar Vs Rama Kapoor and Others
Delhi High Court · (2015) 5 AD 179
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 9(5)Delhi Rent Control Act, 1958 - Section 25B, 25B (3)(a), 25B(4)
High Courts21 May 2015Allowed
Ved Pal Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 5 AD 274
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 120B, 342, 365, 366, 368
High Courts21 May 2015Partly Allowed
Tarun Pal Singh and Others Vs Lt. Governor, Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 05 DEL CK 0335
Land Acquisition Act, 1894 - Section 11, 17, 17(1), 17(3A), 30, 30Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(1), 24(1) (b), 24(2)
High Courts21 May 2015
Kulbhushan Dania Vs Ashok Kumar Dania and Others
Delhi High Court · (2015) 05 DEL CK 0315
High Courts21 May 2015Dismissed
Mukesh Kumar Vs The Administrator
Delhi High Court · (2015) 6 AD 210 : (2015) 221 DLT 276
Arbitration and Conciliation Act, 1996 - Section 2, 3(t), 36, 9Industrial Disputes Act, 1947 - Section 2Multi-State Cooperative Societies Act, 2002 - Section 123, 45(5), 84, 84(1)(b), 84(1)(c)
High Courts21 May 2015Disposed off
Soma Isolux Surat Hazira Tollway Private Limited Vs National Highways Authority of India
Delhi High Court · (2015) 5 AD 453
Arbitration and Conciliation Act, 1996 - Section 17, 9
High Courts21 May 2015Dismissed
D.K. Sood and Others Vs Punjab National Bank
Delhi High Court · (2015) 6 AD 1
High Courts21 May 2015Allowed
Manoj Bajpai Vs State of Delhi
Delhi High Court · (2015) 6 AD 411 : (2015) 3 JCC 1859
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 125, 155(2), 156(1), 161, 164Hindu Marriage Act, 1955 - Section 13B
High Courts21 May 2015
Ferrous Infrastructure Pvt. Ltd. and Others Vs Deputy Commissioner of Income Tax
Delhi High Court · (2015) 6 AD 133 : (2015) 220 DLT 721
Income Tax Act, 1961 - Section 147, 148, 148(2)
High Courts21 May 2015Allowed
Shree Ji Sarees Vs Ved Prakash Sharma
Delhi High Court · (2015) 6 AD 602
Constitution of India, 1950 - Article 226, 227
High Courts21 May 2015Dismissed
Yashwant Singh and Others Vs Indian Bank and Others
Delhi High Court · (2015) 6 AD 81 : (2015) 220 DLT 667
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(3), 13(3A), 13(4)
High Courts21 May 2015Disposed off
Shashi Sharma and Others Vs Doon Public School and Others
Delhi High Court · (2015) 05 DEL CK 0059
Delhi School Education Act, 1973 - Section 10(1), 7Payment of Gratuity Act, 1972 - Section 13A, 7
High Courts21 May 2015Disposed off
Transstroy (India) Limited Vs National Highways Authority
Delhi High Court · (2015) 221 DLT 156
High Courts21 May 2015Dismissed
Sahidul Islam Mondal Vs Union of India and Others
Delhi High Court · (2015) CriLJ 4000 : (2015) 150 DRJ 491
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 11(1)(b), 11(8)(b), 14, 3, 7(1)Constitution of India, 1950 - Article 22(5), 226, 227, 32Criminal Procedure Code, 1973 (CrPC) - Section 482