High Courts17 Jul 2014Dismissed
Archana Vs Avanish
Delhi High Court · (2014) 07 DEL CK 0044
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 43(1)(d), Order 6 Rule 17, Order 9 Rule 13
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 99 of 195
High Courts17 Jul 2014
Raju @ Rajpal Vs The State of Delhi
Delhi High Court · (2014) 3 JCC 1894
Penal Code, 1860 (IPC) — Section 308, 323, 34, 452
High Courts17 Jul 2014Dismissed
Tinku Vs The State (NCT of Delhi)
Delhi High Court · (2014) 07 DEL CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts16 Jul 2014
Ramesh Ram Vs Union of India and Others
Delhi High Court · (2014) 07 DEL CK 0365
Constitution of India, 1950 — Article 14, 226, 227
High Courts16 Jul 2014
Mukesh Bansal Vs State
Delhi High Court · (2014) 3 JCC 2115
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 408, 420, 465, 468
High Courts16 Jul 2014
Ramesh Ram Vs Union of India
Delhi High Court · (2015) 1 AD 153 : (2015) 214 DLT 706
Constitution of India, 1950 — Article 14, 226, 227
High Courts16 Jul 2014
Sameer Sabharwal Vs State
Delhi High Court · (2014) 3 DMC 622
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 406, 498A
High Courts16 Jul 2014
Mukesh Sondhi Vs Hemant J. Sondhi
Delhi High Court · (2014) 07 DEL CK 0328
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule I
High Courts16 Jul 2014Disposed Off
Genco Officers Association Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0327
High Courts16 Jul 2014
Devender Pal Singh Vs Rajan Pal Singh
Delhi High Court · (2014) 145 DRJ 74
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 17Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45
High Courts16 Jul 2014Disposed Off
Sandeep Kumar Vs Union of India
Delhi High Court · (2015) 213 DLT 151
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts16 Jul 2014Disposed Off
Gobinda Ch. Behera Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0119
Constitution of India, 1950 — Article 226
High Courts16 Jul 2014Dismissed
Mridula Sharma Vs The Registrar General
Delhi High Court · (2014) 07 DEL CK 0082
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 22, Order 32 Rule 32, Order 41 Rule 41, Order 43 Rule 43Criminal Procedure Code, 1973 (CrPC) — Section 28, 29, 30, 31, 372
High Courts16 Jul 2014Partly Allowed
J.S. Walia Vs Jai Gobind
Delhi High Court · (2014) LLR 920
Constitution of India, 1950 — Article 226, 227
High Courts16 Jul 2014Dismissed
Karori Mal Vs Santosh Kumari
Delhi High Court · (2014) 07 DEL CK 0043
Delhi Rent Control Act, 1958 — Section 14(1)(e), 2(e), 25(B)(8), 27Evidence Act, 1872 — Section 116
High Courts16 Jul 2014Dismissed
Veena Wig Vs Swatantra
Delhi High Court · (2014) 07 DEL CK 0010
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts15 Jul 2014
Avinash Sharma Vs State
Delhi High Court · (2014) 07 DEL CK 0293
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts15 Jul 2014Dismissed
Shailender Vs State of Delhi
Delhi High Court · (2014) 07 DEL CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts15 Jul 2014Dismissed
Saleem Vs State
Delhi High Court · (2014) 07 DEL CK 0291
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 304