High Courts14 Jul 2014Allowed
Shankar Rekwal Vs State
Delhi High Court · (2014) 07 DEL CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 404
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 101 of 195
High Courts14 Jul 2014Dismissed
AJS Builder Pvt. Ltd. Vs Harvinder Singh
Delhi High Court · (2014) 07 DEL CK 0154
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 47 Rule 1Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 91, 92
High Courts14 Jul 2014Dismissed
Bharat Bhushan Jain Vs UOI
Delhi High Court · (2015) 1 AD 96 : (2014) 212 DLT 593 : (2014) 144 DRJ 333
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Jul 2014Disposed Off
Zubair Ul Abidin Vs Sameena Abidin
Delhi High Court · (2014) 6 AD 810 : (2015) 214 DLT 340
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 11(c)Court Fees Act, 1870 — Section 4Delhi High Court Act, 1966 — Section 10
High Courts14 Jul 2014
Ashok Kumar Aggarwal Vs State
Delhi High Court · (2014) 4 JCC 2485
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts14 Jul 2014Dismissed
Pawan Kumar Garg Vs Bharat Sanchar Nigam Ltd.
Delhi High Court · (2014) 07 DEL CK 0018
Constitution of India, 1950 — Article 14, 309
High Courts14 Jul 2014
Alok Vs State
Delhi High Court · (2014) 07 DEL CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts14 Jul 2014Disposed Off
Suresh Chand Vs Delhi Transport Corporation
Delhi High Court · (2014) 07 DEL CK 0002
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts11 Jul 2014
Vishnu Kumar and Others Vs State and Others
Delhi High Court · (2015) 1 JCC 398
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498-A
High Courts11 Jul 2014Disposed Off
Alka Goel Vs Medical Council of India
Delhi High Court · (2014) 6 AD 663
High Courts11 Jul 2014Dismissed
Union of India Vs R.K. Jain
Delhi High Court · (2014) 07 DEL CK 0332
Constitution of India, 1950 — Article 309
High Courts11 Jul 2014Disposed Off
Chander Kumar Tripathi Vs State of Nct of Delhi
Delhi High Court · (2014) 07 DEL CK 0298
Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts11 Jul 2014Disposed Off
Ranjeet Bihari Vs The State (NCT of Delhi)
Delhi High Court · (2014) 07 DEL CK 0297
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 154, 6
High Courts11 Jul 2014Allowed
East Delhi Municipal Corporation Vs Daljit Singh Bhatia
Delhi High Court · (2014) 07 DEL CK 0273
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts11 Jul 2014
Kumho Petrochemicals Co. Ltd. Vs Union of India
Delhi High Court · (2014) 212 DLT 545 : (2014) 306 ELT 3 : (2015) 30 GSTR 25
Constitution of India, 1950 — Article 265Customs Act, 1962 — Section 129Customs Tariff Act, 1975 — Section 3, 9A, 9A(1), 9A(1), 9A(3)
High Courts11 Jul 2014Allowed
Ganesh Ram Bhatt Vs Director of Education
Delhi High Court · (2014) 144 DRJ 550
Delhi School Education Act, 1973 — Section 24, 8, 8(4) (5), 9
High Courts11 Jul 2014
CRM Services India Pvt. Ltd. Vs The Deputy Commissioner of Income Tax
Delhi High Court · (2014) 07 DEL CK 0123
Constitution of India, 1950 — Article 226
High Courts11 Jul 2014Allowed
Punjab and Sind Bank Vs Tejwant Singh
Delhi High Court · (2014) 6 AD 752
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
High Courts11 Jul 2014Allowed
Indusind Bank Ltd. Vs ITI Limited
Delhi High Court · (2014) 211 DLT 723
Companies Act, 1956 — Section 391, 391, 392, 393, 394Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 13, 15, 17, 18, 18(2)
High Courts11 Jul 2014Partly Allowed
Dharam Pal Vs Delhi High Court
Delhi High Court · (2014) 212 DLT 714 : (2014) 3 ESC 1521
Constitution of India, 1950 — Article 14, 229, 229(2)