High Courts09 Jul 2014Dismissed
Kamlesh Malik Vs Union of India
Delhi High Court · (2014) 144 DRJ 412
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Land Acquisition Act, 1894 — Section 18, 54Limitation Act, 1963 — Section 5
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 103 of 195
High Courts09 Jul 2014
Commissioner of Income Tax Vs Rachna Agarwal
Delhi High Court · (2014) 07 DEL CK 0214
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 132, 142(2A), 142(A), 153A, 52
High Courts09 Jul 2014Dismissed
Pradeep Kumar Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0092
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 16, 17(1), 18, 4, 6
High Courts09 Jul 2014Disposed Off
Rajpal Vs Union of India
Delhi High Court · (2014) 6 AD 696 : (2014) 211 DLT 647
High Courts09 Jul 2014Dismissed
Kishan Chand Dass Vs Kuoni Travel (India) Ltd.
Delhi High Court · (2014) 6 AD 415
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
High Courts09 Jul 2014
PGS Geophysical AS Vs Additional Director of Income Tax
Delhi High Court · (2014) 269 CTR 433 : (2014) 369 ITR 27
Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 10, 115A, 115A(1), 115A(1)(b), 143
High Courts08 Jul 2014
Yogesh Aggarwal and Others Vs Vikas Goyal and Others
Delhi High Court · (2014) 07 DEL CK 0368
Contract Act, 1872 — Section 74
High Courts08 Jul 2014
Commissioner of Income Tax-III Vs Dimension Apparels Pvt. Ltd.
Delhi High Court · (2014) 07 DEL CK 0364
Companies Act, 1956 — Section 391, 391(2), 394, 481, 560Income Tax Act, 1961 — Section 143(2), 143(3), 153A, 153C, 159
High Courts08 Jul 2014Dismissed
Prabhat Singh Vs State
Delhi High Court · (2014) 07 DEL CK 0324
Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 100, 103, 161, 162, 165Evidence Act, 1872 — Section 10, 106, 114, 137, 138
High Courts08 Jul 2014Allowed
Umed Singh Vs The State N.C.T. of Delhi
Delhi High Court · (2014) 3 Crimes 570 : (2015) 1 DMC 32
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts08 Jul 2014Disposed Off
Raj Kumar Varun Vs Central Bureau of Investigation
Delhi High Court · (2014) 6 AD 81
Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 271(1), 313, 464, 465Evidence Act, 1872 — Section 61Penal Code, 1860 (IPC) — Section 120-B
High Courts08 Jul 2014Dismissed
Butna Devi Vs Amit Talwar
Delhi High Court · (2014) 6 AD 220 : (2014) 144 DRJ 342
Court Fees Act, 1870 — Section 7
High Courts08 Jul 2014Allowed
Dena Bank Vs Aaifr
Delhi High Court · (2014) 211 DLT 651
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13(4)(a), 15(1), 17Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1)
High Courts08 Jul 2014Dismissed
National Textile Corporation Ltd. Vs UOI
Delhi High Court · (2014) 07 DEL CK 0218
High Courts08 Jul 2014Allowed
In Re: Stork Phobos Electricals Pvt. Ltd.
Delhi High Court · (2014) 07 DEL CK 0216
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts08 Jul 2014Dismissed
Bhagwati Vs Sher Singh
Delhi High Court · (2014) 07 DEL CK 0198
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a)Delhi Land Reforms Act, 1954 — Section 18, 185, 185(1), 50, 81
High Courts08 Jul 2014Disposed Off
Union of India Vs Gulam Mohd. Farooque
Delhi High Court · (2014) 3 Crimes 567 : (2015) 214 DLT 321 : (2015) 319 ELT 286
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 102, 108, 132, 135, 135(1)(a)
High Courts08 Jul 2014Dismissed
Indo Rolhard Industries Ltd. Vs M.K. Mahajan
Delhi High Court · (2014) 6 AD 197 : (2014) 186 CompCas 60 : (2015) 213 DLT 334 : (2014) 144 DRJ 388
Companies Act, 1956 — Section 433(c), 434(1)(a)
High Courts08 Jul 2014Dismissed
Navalokam Samskarika Kendram Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0110
Constitution of India, 1950 — Article 226, 32
High Courts08 Jul 2014Dismissed
Surinder Singh Vs State of Delhi
Delhi High Court · (2014) 07 DEL CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376(g)