High Courts04 Jul 2014Disposed Off
Krishan Avtar Singhal Vs Union of India
Delhi High Court · (2014) 211 DLT 714
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 105 of 195
High Courts04 Jul 2014Allowed
In Re: Interglobe Aviation Limited
Delhi High Court · (2014) 07 DEL CK 0163
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts04 Jul 2014Dismissed
Delhi State Industrial and Infrastructure Development Corporation Ltd. Vs Rama Construction Company
Delhi High Court · (2014) 3 ARBLR 116
Arbitration and Conciliation Act, 1996 — Section 11, 34, 34(2), 37
High Courts04 Jul 2014Allowed
Lily Saini Vs Nand Kishore Saini
Delhi High Court · AIR 2014 Delhi 190 : (2015) 213 DLT 145 : (2014) 3 DMC 418 : (2015) 1 JCC 496 : (2015) 1 RCR(Civil) 648
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 13(i)(b), 23, 23(1)(d)
High Courts04 Jul 2014Disposed Off
Paramjit Singh Vs State (NCT of Delhi)
Delhi High Court · (2014) 07 DEL CK 0039
Penal Code, 1860 (IPC) — Section 307, 34
High Courts04 Jul 2014
BDR Builders and Developers Pvt. Ltd. Vs Shyam Lal Arora
Delhi High Court · (2015) 213 DLT 78
Contract Act, 1872 — Section 74Evidence Act, 1872 — Section 92
High Courts03 Jul 2014Allowed
Ashwani Kumar Aggarwal Vs B.K. Mittal
Delhi High Court · (2014) 211 DLT 524
Succession Act, 1925 — Section 237, 237, 238, 238, 239
High Courts03 Jul 2014
Gopal Vs Bharat Sanchar Nigam Ltd.
Delhi High Court · (2015) 213 DLT 325 : (2014) 143 FLR 1085 : (2014) 4 LLJ 285
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10Industrial Disputes Act, 1947 — Section 17B, 2(oo), 25F, 25-F, 25-G
High Courts03 Jul 2014Disposed Off
Amit Kumar Dhankhar Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0313
Constitution of India, 1950 — Article 19(1)(c), 226
High Courts03 Jul 2014Dismissed
New India Assurance Co. Ltd. Vs Dharmender Kumar
Delhi High Court · (2014) 07 DEL CK 0237
High Courts03 Jul 2014Disposed Off
Mukesh Kumar Vs State Mukhtiar Singh Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 4 JCC(Narcotics) 193
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25
High Courts03 Jul 2014
Narinder Kumar Vs Commissioner of Income Tax
Delhi High Court · (2014) 369 ITR 49
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143(2), 144, 264, 271(1)(c), 271D
High Courts03 Jul 2014Dismissed
Delhi Transport Corporation Vs Rajbir Singh
Delhi High Court · (2014) 07 DEL CK 0181
Industrial Disputes Act, 1947 — Section 17-B
High Courts03 Jul 2014
In Re: Vodafone Spacetel Ltd.
Delhi High Court · (2014) 212 DLT 6
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Jul 2014Dismissed
Abhishek Kumar Vs Union of India
Delhi High Court · (2014) 144 DRJ 8
Constitution of India, 1950 — Article 226
High Courts03 Jul 2014
Manjit Singh Vs S.K. Mehta and Co.
Delhi High Court · (2015) 214 DLT 376
Contract Act, 1872 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482Limitation Act, 1963 — Section 18
High Courts03 Jul 2014Disposed Off
Sushil Kumar Gupta Vs The Chairman ECPF and Gratuity Trusts
Delhi High Court · (2014) 144 DRJ 237
Constitution of India, 1950 — Article 226, 300A
High Courts03 Jul 2014Dismissed
Oriental Insurance Company Ltd. Vs Om Prakash
Delhi High Court · (2014) 07 DEL CK 0041
Andhra Pradesh Land Encroachment Act, 1905 - Section 163A
High Courts03 Jul 2014Allowed
Rajesh Kumar Vs State of NCT delhi
Delhi High Court · (2014) 6 AD 282 : (2014) 3 JCC(Narcotics) 156 : (2015) 1 RCR(Criminal) 864
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B), 20(b)(ii)(C), 29