High Courts02 Jul 2014
Mona Kumari Dokania Vs Surender Kumar Singh and Others
Delhi High Court · (2014) 07 DEL CK 0374
Motor Vehicles Act, 1988 — Section 140, 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 106 of 195
High Courts02 Jul 2014Dismissed
Shahid Ali Vs Union of India
Delhi High Court · (2015) 213 DLT 164 : (2014) 4 ESC 1903
Constitution of India, 1950 — Article 343
High Courts02 Jul 2014Dismissed
Allahrakha Vs Allahwala
Delhi High Court · (2014) 144 DRJ 12 : (2014) 2 RCR(Rent) 279
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e)Evidence Act, 1872 — Section 116
High Courts02 Jul 2014Disposed Off
T.C. Chawla Vs C.B.I.
Delhi High Court · (2014) 3 JCC 2005
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts02 Jul 2014Dismissed
Bela Rani Bhattcharyya Vs Union of India
Delhi High Court · (2014) ComPLR 262 : (2014) 212 DLT 1
Competition Act, 2002 — Section 53TConstitution Of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 17, 19
High Courts02 Jul 2014Dismissed
State Trading Corporation of India Ltd. Vs Toepfer International Asia PTE Ltd.
Delhi High Court · (2014) 3 ARBLR 105 : (2014) 144 DRJ 220
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(2)(b)(ii), 37
High Courts02 Jul 2014
Narain Singh Vs State
Delhi High Court · (2014) 211 DLT 632
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 340Evidence Act, 1872 — Section 68, 71
High Courts02 Jul 2014Dismissed
Focus Energy Limited Vs Neelam Devi
Delhi High Court · (2014) 175 PLR 46
Employees Compensation Act, 1923 — Section 30, 30(aa), 4, 4A, 4A(3)
High Courts02 Jul 2014
Jitendra Prasad Agarwal Vs Associated Tubewell (India) Ltd.
Delhi High Court · (2014) 186 CompCas 528 : (2014) 211 DLT 735
Companies Act, 1956 — Section 397, 398, 403, 43A
High Courts02 Jul 2014
Vijay Sethi Vs State
Delhi High Court · (2015) 213 DLT 103
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63, 63(c), 68
High Courts02 Jul 2014Dismissed
Akhil Bhartiya Railway Mal Godam Mazdoor Kalyan Sanstha Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0244
Constitution of India, 1950 — Article 14, 21, 226, 23(1)Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts02 Jul 2014Dismissed
Sumitra Parashar Vs Raj Rani
Delhi High Court · (2015) 213 DLT 381 : (2014) 144 DRJ 228
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 17
High Courts02 Jul 2014Dismissed
Goverdhan Singh Vs Alisha Enterprises Pvt. Ltd.
Delhi High Court · (2014) 6 AD 277 : (2014) 3 ARBLR 173 : (2014) 144 DRJ 35
Arbitration and Conciliation Act, 1996 — Section 37, 9
High Courts02 Jul 2014
Kohli One Housing and development Pvt. Ltd. Vs C.S. Aggarwal
Delhi High Court · (2015) 213 DLT 343
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 6 Rule 17, Order 7 Rule 11, 151, 35-A
High Courts02 Jul 2014
Man Mohan Vikal Vs The State of NCT of Delhi
Delhi High Court · (2014) 3 JCC 1706
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts02 Jul 2014
National Insurance Co. Ltd. Vs Huma Kala
Delhi High Court · (2014) 3 ACC 625 : (2014) 6 AD 288
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts02 Jul 2014
Mona Kumari Dokania Vs Surender Kumar Singh
Delhi High Court · (2014) 3 ACC 784 : (2015) ACJ 1784 : (2015) 2 AnWR 737
Motor Vehicles Act, 1988 — Section 140, 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts02 Jul 2014Dismissed
Gujarat Heavy Chemicals Ltd. Vs Union of India
Delhi High Court · (2015) 213 DLT 282
Constitution of India, 1950 — Article 31A(1)(e)Contract Labour (Regulation and Abolition) Act, 1970 — Section 1, 10, 10(1), 10(2), 20Factories Act, 1948 — Section 2(1)