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COURT ARCHIVE

Delhi High Court judgments, 2014

3,895 judgments · page 102 of 195

High Courts10 Jul 2014Allowed

Ex. Sub Paras Ram Vs The Union of India

Delhi High Court · (2014) 212 DLT 314 : (2014) 144 DRJ 362

Border Security Force Act, 1968 — Section 117(2), 46Penal Code, 1860 (IPC) — Section 325Prevention of Corruption Act, 1988 — Section 13
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High Courts10 Jul 2014Dismissed

Asgari Begum Vs Akhlaq Meer

Delhi High Court · (2014) 144 DRJ 575

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 17 Rule 2, Order 22 Rule 22(4), Order 22 Rule 4, Order 32 Rule 3Limitation Act, 1963 — Section 5
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High Courts10 Jul 2014

Paras Ram Vs Union of India

Delhi High Court · (2015) 1 AD 104 : (2015) 214 DLT 355

Border Security Force Act, 1968 — Section 40, 46, 53Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 325
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High Courts10 Jul 2014Dismissed

Sheri Khem Chand Vs Arjun Jain

Delhi High Court · (2015) 2 AD 472 : (2014) 211 DLT 513

Civil Procedure Code, 1908 (CPC) — Section 10, 11, 2(e)Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e)
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High Courts10 Jul 2014Dismissed

Enforcement Directorate Vs American Express Bank

Delhi High Court · (2014) 6 AD 321

Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Management Act, 1999 — Section 18, 19, 19(2), 35, 49Foreign Exchange Regulation Act, 1973 — Section 49(1), 52, 52(2), 54
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High Courts10 Jul 2014Disposed Off

Ravinder Yadav Vs State of Delhi

Delhi High Court · (2014) 07 DEL CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 363, 366, 376(2)(g)
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