High Courts15 Jul 2014Dismissed
Anis Vs NCT of Delhi
Delhi High Court · (2014) 6 AD 329
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Penal Code, 1860 (IPC) — Section 302, 307, 34
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 100 of 195
High Courts15 Jul 2014Disposed Off
Vibhas Kumar Jha Vs Union of India
Delhi High Court · (2015) 1 AD 495 : (2015) 215 DLT 87
Constitution of India, 1950 — Article 226Railways Act, 1989 — Section 155
High Courts15 Jul 2014Dismissed
Saumya DSM Infratech Limited Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0150
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts15 Jul 2014Dismissed
Sanjay Aggarwal Vs Gitanshi Polychem Pvt. Ltd.
Delhi High Court · (2015) 213 DLT 447
Companies Act, 1956 — Section 433, 434
High Courts15 Jul 2014Disposed Off
Jagdish Vs State
Delhi High Court · (2014) 07 DEL CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts15 Jul 2014Allowed
In Re : Airwaves Telefilms Pvt. Ltd.
Delhi High Court · (2014) 07 DEL CK 0136
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts15 Jul 2014Dismissed
Raman Chopra Vs Indian Bank
Delhi High Court · (2014) 07 DEL CK 0128
Constitution of India, 1950 — Article 226, 227
High Courts15 Jul 2014
Shyam Gambhir Vs Tara Chand
Delhi High Court · (2014) 07 DEL CK 0127
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 7 Rule 11
High Courts15 Jul 2014Dismissed
Praveen Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 07 DEL CK 0124
Delhi Land Reforms Act, 1954 — Section 28(1), 64
High Courts15 Jul 2014Disposed Off
Perfetti Van Melle India Pvt. Ltd. Vs Mahek Enterprises
Delhi High Court · (2014) 07 DEL CK 0073
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(6)(a), Order 37 Rule 37Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Jul 2014
Leelawati Vs State
Delhi High Court · (2014) 07 DEL CK 0069
Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts15 Jul 2014Disposed Off
Surender Kumar Vs GNCT of Delhi
Delhi High Court · (2014) 07 DEL CK 0014
High Courts14 Jul 2014
Nine Dot Nine Mediaworx Pvt. Ltd. Vs Attero Recycling Pvt. Ltd.
Delhi High Court · (2015) 213 DLT 758
Constitution of India, 1950 — Article 227
High Courts14 Jul 2014Dismissed
Kewal Kishan Ahuja Vs Jagdeep Singh
Delhi High Court · (2015) 1 AD 363 : (2015) 214 DLT 716 : (2014) 144 DRJ 508 : (2015) 1 RCR(Rent) 394
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(k), 14(11)
High Courts14 Jul 2014Allowed
Aeroflot Russian Airlines Vs Mohan Kumar Sharma
Delhi High Court · (2014) 3 LLJ 541
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 2(bb), 2(oo), 2(oo)(bb), 2(s)
High Courts14 Jul 2014Dismissed
Jagdish Prasad Vs Kamla Jain
Delhi High Court · (2014) 07 DEL CK 0274
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Jul 2014Dismissed
Regional P.F. Commissioner Vs Siel Foods and Fertilizer Industries
Delhi High Court · (2015) 214 DLT 380 : (2014) 143 FLR 309 : (2014) 4 LLJ 244 : (2014) LLR 1122
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(f), 6, 7A, 7-A
High Courts14 Jul 2014Allowed
Aeroflot Russian Airlines Vs Rajinder Upadhayay
Delhi High Court · (2015) 213 DLT 570
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 2(bb), 2(oo), 2(oo)(bb), 2(s)
High Courts14 Jul 2014Dismissed
Ashok Kumar Vs State
Delhi High Court · (2014) 3 JCC 1869
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 8Penal Code, 1860 (IPC) — Section 302, 34, 392, 411