High Courts18 Jul 2014
Umeed Vs Umeed Health Care Society
Delhi High Court · (2014) 07 DEL CK 0140
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Contempt of Courts Act, 1971 — Section 12
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 98 of 195
High Courts18 Jul 2014
Commissioner of Income Tax Vs Sharda Kochhar
Delhi High Court · (2014) 07 DEL CK 0051
Income Tax Act, 1961 — Section 148, 155(7-A), 2, 260A, 45Land Acquisition Act, 1894 — Section 18, 23, 23(1A), 23(2), 28
High Courts18 Jul 2014Disposed Off
Sudhakar Singh Vs State
Delhi High Court · (2014) 3 DMC 174 : (2014) 3 JCC 1943
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Dowry Prohibition Act, 1961 — Section 2
High Courts18 Jul 2014
Poddar Construction Co. Pvt. Ltd. Vs Ravinder Nath Sahni Ravinder Nath Sahni Vs Poddar Construction Co. Private Ltd. Sabina Jajodia Vs Ravinder Nath Sahni
Delhi High Court · (2014) 211 DLT 561 : (2014) 144 DRJ 598
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Delhi Land Reforms Act, 1954 — Section 185Evidence Act, 1872 — Section 91, 92
High Courts18 Jul 2014
Mahima Vs DDA
Delhi High Court · (2014) 212 DLT 647 : (2014) 144 DRJ 579
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 22, 27, 3(d)Hindu Marriage Act, 1955 — Section 13B(2), 24, 25, 26Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 30
High Courts17 Jul 2014
Amalgamated Bean Coffee Trading Company Ltd. Vs Xplore Source Consultancy Services Pvt. Ltd.
Delhi High Court · (2014) 4 Crimes 389 : (2015) 214 DLT 563 : (2014) 3 JCC(NI) 185
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 140, 141
High Courts17 Jul 2014Disposed Off
Infinity Sez Private Ltd. Vs I. F.C.I.
Delhi High Court · (2014) 07 DEL CK 0295
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 30
High Courts17 Jul 2014Dismissed
P.K. Sharma Vs Kamlesh Sharma
Delhi High Court · (2014) 07 DEL CK 0232
Civil Procedure Code, 1908 (CPC) — Section 100-A, 151, 96Delhi High Court Act, 1966 — Section 10, 5, 5(2)
High Courts17 Jul 2014Dismissed
Veer Singh Vs State of the NCT of Delhi
Delhi High Court · (2014) 07 DEL CK 0183
Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Jul 2014Dismissed
Shanti Lal Meena Vs State
Delhi High Court · (2014) 3 JCC 2009
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts17 Jul 2014Dismissed
Ashok Kumar Bansal Vs Union of India
Delhi High Court · (2014) 212 DLT 308
Constitution of India, 1950 — Article 226
High Courts17 Jul 2014Dismissed
J.P. Singh Vs Director General Railway Pro.
Delhi High Court · (2014) 07 DEL CK 0153
High Courts17 Jul 2014Allowed
In Re: TSI Voyages Private Limited
Delhi High Court · (2014) 07 DEL CK 0148
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts17 Jul 2014Disposed Off
National Federation of Blind Vs Union of India
Delhi High Court · (2014) 212 DLT 329
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts17 Jul 2014Allowed
Life Technologies Corporation Vs Atz Lab Solutions (India) Pvt. Ltd.
Delhi High Court · AIR 2014 Delhi 146 : (2014) 212 DLT 1
High Courts17 Jul 2014Dismissed
Om Prakash Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) CriLJ 4526
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts17 Jul 2014
Director of Income Tax Vs Khetri Trust
Delhi High Court · (2014) 367 ITR 723
Income Tax Act, 1961 — Section 11, 11(5), 13(1)(d)