High Courts21 Jul 2014Disposed Off
Panna Lal Vs State
Delhi High Court · (2014) 7 AD 89 : (2014) 4 Crimes 315 : (2014) 3 JCC 1896
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 97 of 195
High Courts21 Jul 2014Dismissed
Nain Singh Vs State
Delhi High Court · (2014) 07 DEL CK 0067
Penal Code, 1860 (IPC) — Section 304, 34
High Courts21 Jul 2014Dismissed
Natasha Kohli Vs Kum Kum Talwar
Delhi High Court · (2015) 213 DLT 211 : (2014) 145 DRJ 129
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 43 Rule 43, Order 47 Rule 4, 104, 104(1)Delhi High Court Act, 1966 — Section 10, 10(1)
High Courts21 Jul 2014
Sanjay Bhargava Vs Seema Bhargava
Delhi High Court · (2014) 212 DLT 632
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2, Order 23 Rule 1(3), Order 23 Rule 1(4)(b), Order 39 Rule 1Court Fees Act, 1870 — Section 7(iv)(b), 7(iv)(c)Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts21 Jul 2014Dismissed
Shyam Sunder Vs Inder Pal Chauhan
Delhi High Court · (2015) 213 DLT 798
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts21 Jul 2014
Manohar Singh Vs I.C. Sharma
Delhi High Court · (2014) 6 AD 363
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Delhi Land Reforms Act, 1954 — Section 185, 81
High Courts21 Jul 2014
Rajesh Dahima Vs State of NCT
Delhi High Court · (2014) 4 JCC 2490
Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Hindu Marriage Act, 1955 — Section 13(B)(1), 9Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts18 Jul 2014
Commissioner of Income Tax Vs Dimension Apparels P. Ltd.
Delhi High Court · (2015) 370 ITR 288
Companies Act, 1956 — Section 391, 391(2), 394, 481, 560Income Tax Act, 1961 — Section 143(2), 143(3), 153A, 153C, 159
High Courts18 Jul 2014
Kanjimull and Sons Vs Radeka Chaudhary
Delhi High Court · (2015) 1 BC 100 : (2015) 213 DLT 759
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(2)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jul 2014Disposed Off
Bhudev Pal Vs The State
Delhi High Court · (2014) CriLJ 4727 : (2014) 3 JCC 1960
Penal Code, 1860 (IPC) — Section 304, 323, 34, 452
High Courts18 Jul 2014Dismissed
Gajender Vs State
Delhi High Court · (2014) 07 DEL CK 0335
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 27, 8
High Courts18 Jul 2014Allowed
Kamal Kishore Vs State of Delhi
Delhi High Court · (2014) 7 AD 53 : (2015) 2 Crimes 61 : (2015) 214 DLT 167
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Jul 2014Allowed
Prem Singh Vs The State
Delhi High Court · (2014) 3 JCC 1901
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 47Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Jul 2014
Commissioner of Income Tax Vs Heartland Delhi Transcription Services Pvt. Ltd.
Delhi High Court · (2014) 270 CTR 373 : (2014) 366 ITR 523
Income Tax Act, 1922 — Section 15C, 15C(2)(i)Income Tax Act, 1961 — Section 10A, 10A(2), 10A(9), 10AA, 10B
High Courts18 Jul 2014Disposed Off
Siri Ram Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 7 AD 105 : (2014) 4 CCR 59
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts18 Jul 2014Disposed Off
Jai Bhagwan Vs The State
Delhi High Court · (2014) 07 DEL CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498-A
High Courts18 Jul 2014Dismissed
Dinesh Kumar Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 07 DEL CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 176, 302, 307, 354
High Courts18 Jul 2014Allowed
In Re: Enquest Offshore Private Limited
Delhi High Court · (2014) 07 DEL CK 0143
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts18 Jul 2014Allowed
In Re: Edini Steels Private Limited
Delhi High Court · (2014) 07 DEL CK 0142
Companies Act, 1956 — Section 235, 236, 237, 238, 239