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Delhi High Court judgments, 2014

3,895 judgments · page 96 of 195

High Courts22 Jul 2014

Vikash Vs State

Delhi High Court · (2014) 3 JCC 1919

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 427, 452
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High Courts21 Jul 2014

Raj Bahadur Vs The State

Delhi High Court · (2015) 1 JCC 401

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120-B, 365, 392, 412, 419
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High Courts21 Jul 2014

Jai Singh Vs The State and Others

Delhi High Court · (2015) 1 JCC 532

Criminal Procedure Code, 1973 (CrPC) — Section 372Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 306, 498A
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High Courts21 Jul 2014Dismissed

Rishal Singh Vs Bohat Ram

Delhi High Court · (2014) 144 DRJ 633 : (2014) 2 RCR(Rent) 256

Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 25BEvidence Act, 1872 — Section 116
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High Courts21 Jul 2014

Ishwar Singh Vs State

Delhi High Court · (2014) 3 DMC 653

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 498A
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High Courts21 Jul 2014Dismissed

Rehan Vs State

Delhi High Court · (2014) 07 DEL CK 0330

Penal Code, 1860 (IPC) — Section 302, 307
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High Courts21 Jul 2014

M/s. R.B. Seth Jessa Ram Vs M.K. Gaur

Delhi High Court · (2015) 213 DLT 156 : (2015) 144 FLR 494 : (2014) 4 LLJ 559

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(s), 31(1), 33, 33(2) (b), 33(2)(b)
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High Courts21 Jul 2014Dismissed

Suresh Chand Vs State

Delhi High Court · (2014) 6 AD 437 : (2015) 3 CCR 150

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302
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High Courts21 Jul 2014

Ravinder Kanojia Vs State

Delhi High Court · (2015) 213 DLT 695

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(B)(1)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
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High Courts21 Jul 2014

CCS Infotech Ltd. Vs State

Delhi High Court · (2014) 4 BC 473 : (2015) 1 Crimes 13 : (2015) 213 DLT 495

Criminal Procedure Code, 1973 (CrPC) — Section 473General Clauses Act, 1897 — Section 9Limitation Act, 1963 — Section 12(1), 12(2), 5
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