High Courts23 Jul 2014Allowed
Nandan Singh Mahalwal Vs Municipal Corporation of Delhi
Delhi High Court · (2014) 07 DEL CK 0276
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 94 of 195
High Courts23 Jul 2014Disposed Off
State Vs Surender Virender Vs State
Delhi High Court · (2015) 214 DLT 437
Penal Code, 1860 (IPC) — Section 302, 34, 392, 394, 397
High Courts23 Jul 2014Dismissed
Majid Sheikh Mansoori Vs State
Delhi High Court · (2014) 07 DEL CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts23 Jul 2014Allowed
Mahabir Prasad Vs Delhi Transport Corporation
Delhi High Court · (2014) 6 AD 802 : (2014) 212 DLT 503 : (2014) 144 DRJ 422 : (2014) 143 FLR 858 : (2014) 4 LLJ 413
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 11-A, 29
High Courts23 Jul 2014Disposed Off
Dyal Singh College Vs South Delhi Municipal Corporation
Delhi High Court · (2014) 07 DEL CK 0213
High Courts23 Jul 2014Dismissed
Sunita Chauhan Vs Virender Singh Gusain
Delhi High Court · (2014) 07 DEL CK 0207
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(h), 38
High Courts23 Jul 2014Disposed Off
General Mills Marketing Inc Vs South India Beverages Pvt. Ltd.
Delhi High Court · (2015) 214 DLT 123
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 142, 17, 17(2)(a)(i)
High Courts23 Jul 2014Disposed Off
Shahin Rustam Vs Indira Gandhi National Open University
Delhi High Court · (2014) 145 DRJ 137
Administrative Tribunals Act, 1985 — Section 14(1), 3Constitution of India, 1950 — Article 196, 226, 323(A), 323(b), 323-A
High Courts23 Jul 2014Disposed Off
Laxmi Narain Jai Gopal Pvt. Ltd. Vs Ajay Aggarwal
Delhi High Court · (2014) 144 DRJ 418 : (2014) 59 PTC 515
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts23 Jul 2014Disposed Off
Employee State Insurance Corporation Vs Hindustan Unilever Ltd.
Delhi High Court · (2014) 7 AD 63
Employees State Insurance Act, 1948 — Section 44, 45, 45A, 45B, 45C
High Courts23 Jul 2014Allowed
Santosh Pal Meena Vs UPSC
Delhi High Court · (2015) 213 DLT 218 : (2014) 3 ESC 1837
Constitution of India, 1950 — Article 309
High Courts23 Jul 2014Dismissed
Ravinder Chauhan Vs UOI
Delhi High Court · (2014) 144 DRJ 432
Constitution of India, 1950 — Article 226
High Courts23 Jul 2014
Commissioner of Service Tax Vs ITC Ltd.
Delhi High Court · (2014) 36 STR 481
Central Excises and Salt Act, 1944 — Section 11AFinance Act, 2005 — Section 65(105)(zzb), 65(19)
High Courts23 Jul 2014Allowed
Continental Auto Services Vs The Secretary-Labour
Delhi High Court · (2014) 143 FLR 352 : (2014) 4 LLN 116 : (2014) LLR 916
Industrial Disputes Act, 1947 — Section 2(s)
High Courts23 Jul 2014Dismissed
Simran Vs Ramanand Gupta
Delhi High Court · (2014) 07 DEL CK 0060
Delhi Rent Control Act, 1958 — Section 14, 14(6), 25B(8)
High Courts23 Jul 2014Dismissed
Shashi Bhushan Lal Vs Kanshi Ram
Delhi High Court · (2014) 07 DEL CK 0058
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1) (a), 14(1)(a), 39
High Courts22 Jul 2014Disposed off
Mohsim Ali and Others Vs State
Delhi High Court · (2015) 1 AD 34
Criminal Procedure Code, 1973 (CrPC) - Section 374, 428 — Wild Life (Protection) Act, 1972 - Section 51
High Courts22 Jul 2014
Hanif and Others Vs State
Delhi High Court · (2015) 1 JCC 371
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts22 Jul 2014
State Vs Rafiuddin
Delhi High Court · (2015) 1 JCC 529
Penal Code, 1860 (IPC) — Section 302, 304B, 498A