High Courts28 Jul 2014Disposed Off
Sarvesh Security Services Pvt. Ltd. Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 7 AD 1
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 92 of 195
High Courts28 Jul 2014Dismissed
Omaxe Limited Vs Vikas Malhotra
Delhi High Court · (2014) 6 AD 709 : (2014) 4 ARBLR 82
Arbitration and Conciliation Act, 1996 — Section 34
High Courts28 Jul 2014Dismissed
Ashok Kumar Chhabra Vs Indian Bank
Delhi High Court · (2014) 07 DEL CK 0012
Constitution of India, 1950 — Article 226
High Courts28 Jul 2014Dismissed
Devki Nandan Vs Ravi Kant
Delhi High Court · (2014) 07 DEL CK 0011
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25(B), 25(B)(8)Evidence Act, 1872 — Section 116Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts28 Jul 2014Dismissed
Indian Delco Pvt. Ltd. Vs Chairman and Managing Director
Delhi High Court · (2015) 213 DLT 668 : (2014) 144 DRJ 500
Civil Procedure Code, 1908 (CPC) — Section 34Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17
High Courts28 Jul 2014
Dhanvinder Singh Vs State
Delhi High Court · (2014) 3 JCC 1999
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 498A
High Courts25 Jul 2014Dismissed
Yash Pal Vs Gopal Singh Nim
Delhi High Court · (2015) 1 RCR(Rent) 622
Delhi Rent Control Act, 1958 - Section 25-B(8) — Evidence Act, 1872 - Section 115 — Limitation Act, 1963 - Section 5 — Transfer of Property Act, 1882 - Section 111(f)
High Courts25 Jul 2014
J.P. Singh (Air Custom Officer) Vs Dharampal
Delhi High Court · (2015) 217 DLT 148
Customs Act, 1962 — Section 110, 132, 135(i)(a)
High Courts25 Jul 2014
R.K. Bhardwaj and Others Vs New Delhi Municipal Council (NDMC) and Others
Delhi High Court · (2014) 07 DEL CK 0363
Constitution of India, 1950 — Article 14, 226, 309
High Courts25 Jul 2014
Samarjit Chakravarty Vs Tej Properties Pvt. Ltd. Tej Properties Pvt. Ltd. Vs Samarjit Chakravarty
Delhi High Court · (2014) 07 DEL CK 0287
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 15 Rule 3, Order 39 Rule 2A, 64Transfer of Property Act, 1882 — Section 52
High Courts25 Jul 2014
Marketing and Exchange India Pvt. Ltd. Vs Commissioner of Central Excise
Delhi High Court · (2014) 309 ELT 460
High Courts25 Jul 2014Allowed
Himanshu Dawar Vs State
Delhi High Court · (2014) 212 DLT 294 : (2014) 3 JCC 1864
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Jul 2014Partly Allowed
Rhydburg Pharmaceuticals Ltd. Vs ESI Corporation
Delhi High Court · (2014) 7 AD 66 : (2015) 213 DLT 719
High Courts25 Jul 2014Dismissed
Gulshan Kumar Arora Vs Ashwani Shukla
Delhi High Court · AIR 2015 Delhi1
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 2ASpecific Relief Act, 1963 — Section 12
High Courts25 Jul 2014Dismissed
Sudha Mishra Vs Surya Chandra Mishra
Delhi High Court · (2014) 07 DEL CK 0117
High Courts25 Jul 2014
Adil Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 4 Crimes 40 : (2014) 4 Crimes 320 : (2014) 3 JCC 1857
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 392, 397
High Courts25 Jul 2014Dismissed
Sujata Gupta Vs Uma Gupta
Delhi High Court · (2015) 1 AD 730 : (2014) 212 DLT 297
Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227
High Courts25 Jul 2014Disposed Off
Avinash Vs State
Delhi High Court · (2014) 4 Crimes 26 : (2014) 212 DLT 513 : (2014) 3 JCC 1935
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(3), 437(3)(c), 438, 438(1)Penal Code, 1860 (IPC) — Section 34, 406, 498A