High Courts04 Feb 2014Dismissed
Hari Milan Goswami Vs Union of India
Delhi High Court · (2014) 3 AD 428
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 173 of 195
High Courts04 Feb 2014Disposed Off
Subhash Jain Vs Ravi Sehgal
Delhi High Court · (2014) 6 AD 14 : (2014) 209 DLT 423
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14 14(1)(e) 14(6) 25-B 25B(8)Evidence Act, 1872 - Section 116
High Courts04 Feb 2014Dismissed
Sunil Srivastava Vs Arun Nayyar
Delhi High Court · (2014) 207 DLT 761
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 8, Order 9 Rule 9 115Delhi Rent Control Act, 1958 - Section 14(1)(e) 19 25-B 25B(8)
High Courts04 Feb 2014Disposed Off
Lady Harding Medical College and Smt. Sucheta Kriplani Hospital Vs Rakesh Kumar
Delhi High Court · (2014) 2 ACC 309
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 41(27)Employees Compensation Act, 1923 — Section 30
High Courts03 Feb 2014Disposed off
SBL Pvt. Ltd. Vs V.B. Shukla and Others
Delhi High Court · (2014) 2 ILR 1407
High Courts03 Feb 2014Allowed
Suresh Kejriwal Vs Special Director, Enforcement Directorate
Delhi High Court · (2014) 3 AD 358 : (2014) 141 DRJ 325 : (2014) 3 JCC 2172
Contract Act, 1872 - Section 25(1)Evidence Act, 1872 - Section 106 64(2) 9(1)(d)Foreign Exchange Regulation Act, 1973 - Section 50 64(2) 9(1)(d)
High Courts03 Feb 2014Allowed
Mitsubishi Corporation Vs Director of Enforcement
Delhi High Court · (2014) 3 AD 389 : (2014) 141 DRJ 142
Foreign Exchange Regulation Act, 1973 - Section 2(p)(iii) 29(2) 50 73 73(1)(d)
High Courts03 Feb 2014Allowed
Vimla Devi and Others Vs Manoj Kumar and Others
Delhi High Court · (2014) 3 AD 129
High Courts03 Feb 2014Dismissed
N.C. Bansal Vs Board of Discipline of ICAI and Others
Delhi High Court · (2014) 3 AD 136 : (2015) 213 DLT 444
Chartered Accountants Act, 1949 — Section 21A
High Courts03 Feb 2014
Microsoft Corporation and Another Vs Kurapati Venkata Jagdeesh Babu and Another
Delhi High Court · (2014) 210 DLT 636 : (2014) 57 PTC 601
Companies Act, 1956 - Section 20 22 22(5) 29(5)Trade Marks Act, 1999 - Section 11(6) 11(9)(i) 2 2(4)(c) 2(m)
High Courts03 Feb 2014Dismissed
Babu Lal Vs Atul Kumar
Delhi High Court · (2014) 7 AD 128 : (2014) 3 ILR 2047 : (2014) 2 RCR(Rent) 294
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts03 Feb 2014
Anand @ Jat Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2014) 2 JCC 922
Penal Code, 1860 (IPC) — Section 307, 326, 34, 392, 394
High Courts03 Feb 2014Disposed Off
Dr. Mukesh Aggarwal Vs Ram Chander and Others
Delhi High Court · (2014) 02 DEL CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Delhi Police Act, 1978 - Section 140Penal Code, 1860 (IPC) - Section 120-B 202 287 306 338
High Courts03 Feb 2014
Commissioner of Income Tax Vs M/s. Jayshree Gems and Jewellery
Delhi High Court · (2014) 362 ITR 272
Income Tax Act, 1961 - Section 10A 10A(2) 250 260A
High Courts03 Feb 2014Dismissed
National Insurance Co. Ltd. Vs Sarita Mishra and Others
Delhi High Court · (2014) 2 ACC 330 : (2016) ACJ 663 : (2014) 1 LLJ 638 : (2014) LLR 516
Employees Compensation Act, 1923 — Section 2(dd)(ii)(c), 30, 4A
High Courts03 Feb 2014Dismissed
Ram Lal Meena Vs UOI and Others
Delhi High Court · (2014) 02 DEL CK 0070
High Courts03 Feb 2014Disposed Off
Maya Vs State (NCT) of Delhi
Delhi High Court · (2014) 141 DRJ 135
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 302 304 304B 304-B 307
High Courts03 Feb 2014Allowed
UOI and Another Vs Ram Chander Decd. thr. LR Maina Devi
Delhi High Court · (2014) 2 ACC 103 : (2015) ACJ 875 : (2014) 3 AD 483 : (2014) 1 AnWR 819 : (2014) 141 DRJ 494 : (2014) 141 FLR 700 : (2014) LLR 561
Employees Compensation Act, 1923 - Section 3 3(1) 30
High Courts03 Feb 2014Disposed Off
Renu Agrawal and Another Vs Delhi Development Authority and Others
Delhi High Court · (2014) 4 AD 456 : (2014) 208 DLT 166 : (2014) 141 DRJ 456 : (2014) 2 ILR 1395
Delhi Development Act, 1957 - Section 30(1) 31(A)
High Courts03 Feb 2014Dismissed
Gopal Alias Babbal Alias Pawan Vs State of Delhi
Delhi High Court · (2014) 3 AD 761 : (2014) 1 JCC 789
Criminal Procedure Code, 1973 (CrPC) - Section 154 161 313 428Penal Code, 1860 (IPC) - Section 324 34 376(2) 376(2)(g) 506