High Courts31 Jan 2014Dismissed
The Managing Committee and Others Vs Mr. Rakesh Kumar Shukla
Delhi High Court · (2014) 01 DEL CK 0043
Delhi School Education Act, 1973 - Section 10
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 175 of 195
High Courts31 Jan 2014Dismissed
ING Vysya Bank Ltd. Vs Vikram Hingorani and Others
Delhi High Court · (2014) 01 DEL CK 0011
Arbitration Act, 1940 - Section 20Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 15 Rule 15, Order 23 Rule 3Transfer of Property Act, 1882 - Section 53A
High Courts31 Jan 2014Disposed Off
Oxigen Services India Pvt. Ltd. Vs Oxigen24 Teleservices and Another
Delhi High Court · (2014) 3 AD 587 : (2014) 58 PTC 160
High Courts30 Jan 2014Dismissed
Liyakat Ali Vs State
Delhi High Court · (2014) 1 ILR 773
Arms Act, 1959 - Section 27 — Evidence Act, 1872 - Section 105, 106 — Penal Code, 1860 (IPC) - Section 307, 34, 341, 365
High Courts30 Jan 2014Allowed
Shakeela Vs The State
Delhi High Court · (2014) 3 AD 221
Delhi Police Act, 1978 - Section 47 47(a) 50Penal Code, 1860 (IPC) - Section 290 308 323 34 341
High Courts30 Jan 2014Dismissed
Smt. Suman Taneja Vs Rakesh Taneja and Others
Delhi High Court · (2014) 01 DEL CK 0402
Benami Transactions (Prohibition) Act, 1988 - Section 3 3(3) 4 4(2) 4(3)Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 53A
High Courts30 Jan 2014Dismissed
Advocate Rajender Kumar Dudeja Vs High Court of Delhi Deepak Anand Vs The Registrar General, Delhi High Court and Others
Delhi High Court · (2014) 01 DEL CK 0397
High Courts30 Jan 2014Dismissed
Jatinder Sardana and Another Vs Delhi Development Authority and Another
Delhi High Court · (2014) 3 AD 289 : (2014) 210 DLT 32 : (2014) 141 DRJ 662
Constitution of India, 1950 - Article 226 32
High Courts30 Jan 2014Disposed Off
Jai Yodhad Vs State
Delhi High Court · (2014) 1 JCC(Narcotics) 18
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20 29 42 50 55
High Courts30 Jan 2014Dismissed
Manju Sabharwal Vs Arun Sabharwal
Delhi High Court · (2014) ACJ 2248 : (2014) 208 DLT 372 : (2014) 1 DMC 812
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts30 Jan 2014Allowed
Sri Narain and Another Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 1 ILR 781 : (2014) 1 JCC 700
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 32 323 34
High Courts30 Jan 2014Dismissed
Tata AIG General Insurance Co. Ltd. Vs Sh. Dev Kumar Prasad and Another
Delhi High Court · (2014) 01 DEL CK 0062
Employees Compensation Act, 1923 - Section 30
High Courts30 Jan 2014Dismissed
Salil Maheshwari Vs The High Court Of Delhi and Others Nidhi Mutreja Vs Registrar General, Delhi High Court and Others
Delhi High Court · (2014) 209 DLT 400
Constitution of India, 1950 - Article 14 142 16 16(1)
High Courts29 Jan 2014
Rajesh Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 01 DEL CK 0441
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 80Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 28
High Courts29 Jan 2014
C. Ramesh Vs Director, Vallabhbhai Patel Chest Institute and Others
Delhi High Court · (2014) 01 DEL CK 0431
High Courts29 Jan 2014
Sohan Lal Vs State
Delhi High Court · (2014) 01 DEL CK 0430
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 134, 32Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Jan 2014
Indo Afgan Chamber of Commerce Vs Kalawati Devi
Delhi High Court · (2014) 01 DEL CK 0429
Companies Act, 1956 — Section 14, 14(1), 25
High Courts29 Jan 2014
Nirmal Tower Building Occupants Welfare Society (Regd.) Vs Nirmal Tower Building (Pvt.) Ltd.
Delhi High Court · (2014) 01 DEL CK 0404
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 9
High Courts29 Jan 2014Disposed Off
Sehzad @ Nadeem Vs State
Delhi High Court · (2014) 1 ILR 768 : (2014) 2 JCC 927
Penal Code, 1860 (IPC) - Section 394 398