Criminal Procedure Code, 1973 (CrPC) - Section 178(2) 313 428Penal Code, 1860 (IPC) - Section 34 342 376 392Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7

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High Courts29 Jan 2014Allowed

Sumit Kumar Verma Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2014) 01 DEL CK 0174

Criminal Procedure Code, 1973 (CrPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 7

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High Courts29 Jan 2014

Narender and Another Vs State

Delhi High Court · (2014) 6 AD 30 : (2014) 208 DLT 790

Penal Code, 1860 (IPC) - Section 300 302 304 304-II 324

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High Courts29 Jan 2014Dismissed

Prince Garg Vs Govt. of NCT and Others

Delhi High Court · (2014) 1 ILR 763

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High Courts29 Jan 2014Dismissed

State Vs Hasim

Delhi High Court · (2014) 01 DEL CK 0156

Criminal Procedure Code, 1973 (CrPC) - Section 164 313Penal Code, 1860 (IPC) - Section 363 366 375 376

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High Courts29 Jan 2014

Sheel Chand Industries Vs Union of India and Others

Delhi High Court · (2014) 303 ELT 503 : (2014) 25 GSTR 1

Central Excises and Salt Act, 1944 - Section 35FConstitution of India, 1950 - Article 265Customs Act, 1962 - Section 129E 27

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High Courts29 Jan 2014Dismissed

K.S. Oil Ltd. Vs Ring India Infotech Pvt. Ltd.

Delhi High Court · (2014) 01 DEL CK 0124

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10 16 21

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High Courts29 Jan 2014Dismissed

Union of India Vs Smt. Pratima Devi and Others

Delhi High Court · (2014) 1 ACC 713 : (2014) 3 AD 465

Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123(c) 124A 124-A

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High Courts29 Jan 2014Disposed Off

National Research Development Corporation Vs M/s. Industrial Carbon and Others

Delhi High Court · (2014) 01 DEL CK 0120

Arbitration Act, 1940 - Section 16 16(1) 28 30 33Evidence Act, 1872 - Section 114(g)

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High Courts29 Jan 2014

Sony India Pvt. Ltd. Vs Union of India and Others

Delhi High Court · (2014) 201 ECR 453 : (2014) 308 ELT 686

Customs Act, 1962 - Section 17 17(4) 17(5) 46 50

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High Courts29 Jan 2014

Pernod Ricard India Pvt. Ltd. Vs Commissioner of Customs (Appeals)

Delhi High Court · (2014) 01 DEL CK 0056

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High Courts28 Jan 2014

Emirates Vs Commissioner of Central Excise

Delhi High Court · (2015) 37 STR 188

Finance Act, 1994 — Section 65(105)(zzn)

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High Courts28 Jan 2014

M/s. Kirat International Vs Union of India and Others

Delhi High Court · (2014) 308 ELT 459 : (2014) 25 GSTR 6

Customs Act, 1962 - Section 127B

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High Courts28 Jan 2014Dismissed

Surbhi Singh Vs The Guru Gobind Singh Indraprastha University

Delhi High Court · (2014) 01 DEL CK 0384

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High Courts28 Jan 2014Dismissed

Jammu and Kashmir Bank Ltd. and Another Vs M/s. Aravali International

Delhi High Court · (2014) 01 DEL CK 0279

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12 96Evidence Act, 1872 - Section 106 114

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High Courts28 Jan 2014Dismissed

Sunita Sharma and Another Vs State of Delhi

Delhi High Court · (2014) 01 DEL CK 0269

Criminal Procedure Code, 1973 (CrPC) - Section 100(5) 161 207 313Evidence Act, 1872 - Section 154 27Penal Code, 1860 (IPC) - Section 302 307 323 324 34

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