High Courts27 Jan 2014Dismissed
M/s. Israni Telecom Pvt. Ltd. Vs Sh Akhil Rohatgi and Others
Delhi High Court · (2014) 2 AD 540 : (2014) 207 DLT 555 : (2014) 141 DRJ 122
Registration Act, 1908 - Section 49
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 178 of 195
High Courts27 Jan 2014Dismissed
Sh S.S. Brar Vs Smt. Gulner Zia
Delhi High Court · (2014) 173 PLR 44
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(a), Order 17 Rule 3(b), Order 9 Rule 8
High Courts27 Jan 2014Dismissed
Smt. Preeti Arora Vs Sh Aniket Subhash Kore
Delhi High Court · (2014) 1 ILR 758
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14Evidence Act, 1872 - Section 65 65B
High Courts27 Jan 2014Allowed
Ramesh Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 01 DEL CK 0244
Penal Code, 1860 (IPC) - Section 201 302
High Courts27 Jan 2014Partly Allowed
M/s. Tops Security Ltd. Vs Tops Detective and Security Services Ltd. Karamchari Union (Regd.)
Delhi High Court · (2015) 213 DLT 309 : (2014) 141 FLR 383 : (2014) 1 LLJ 594 : (2014) 2 LLN 653
Minimum Wages Act, 1948 - Section 20 20(3)(i)
High Courts27 Jan 2014Disposed Off
Rajender Kumar and Others Vs State (Govt. of NCT, Delhi)
Delhi High Court · (2014) 01 DEL CK 0236
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 308 320 324 325 34
High Courts27 Jan 2014Dismissed
H.P. State Co-Operative Development Federation Vs Chandra Pal Singh
Delhi High Court · (2014) 142 DRJ 122
Arbitration and Conciliation Act, 1996 — Section 34, 37Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Multi-State Cooperative Societies Act, 2002 — Section 38
High Courts27 Jan 2014Dismissed
Surinder Singh Vs Kulbhushan Baluja
Delhi High Court · (2014) 01 DEL CK 0203
Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 19, 25B
High Courts27 Jan 2014Disposed Off
Raju @ Rajinder and Another Vs State of Delhi
Delhi High Court · (2014) 1 JCC 776
Penal Code, 1860 (IPC) — Section 304, 304-II
High Courts27 Jan 2014Allowed
Sukhdev Dhal Vs United India Ins. Co. Ltd.
Delhi High Court · (2014) 3 ACC 307
High Courts27 Jan 2014
Uttar Pradesh State Road Transport Corporation Vs Rukhsana
Delhi High Court · (2014) 4 ACC 428
Motor Vehicles Act, 1988 — Section 166
High Courts27 Jan 2014
Ikea Trading (India) Vs The Value Added Tax Officer and Another
Delhi High Court · (2014) 74 VST 73
Delhi Value Added Tax Act, 2004 - Section 38 38(3)(a) 38(3)(a)(i) 38(3)(a)(ii) 59
High Courts27 Jan 2014Disposed Off
Shiksha Vs State
Delhi High Court · (2014) 01 DEL CK 0159
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 307 325 326 34
High Courts27 Jan 2014Disposed Off
Saregama India Ltd. Vs State NCT of Delhi
Delhi High Court · (2014) FAJ 477
Criminal Procedure Code, 1973 (CrPC) - Section 468 468(1) 468(2)(a) 468(2)(c) 473
High Courts27 Jan 2014
Maalvika Impex (India) Vs Commissioner of Customs and Another
Delhi High Court · (2014) 310 ELT 868 : (2014) 25 GSTR 244
High Courts27 Jan 2014
Hari Dutt Pandey Vs C.B.I.
Delhi High Court · (2014) 3 JCC 2084
Penal Code, 1860 (IPC) — Section 409, 467, 471, 477APrevention of Corruption Act, 1988 — Section 13(2)
High Courts27 Jan 2014Disposed Off
Rahul @ Parcha Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 01 DEL CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 313 428Evidence Act, 1872 - Section 114 27Penal Code, 1860 (IPC) - Section 34 392 394 397 411
High Courts27 Jan 2014Disposed Off
Rijaul Karim Vs State (GNCT of Delhi)
Delhi High Court · (2014) 1 JCC 670
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 328 34 379 411
High Courts27 Jan 2014
The Commissioner of Income Tax-IV Vs Empire Builtech Pvt. Ltd.
Delhi High Court · (2014) 366 ITR 110
Income Tax Act, 1961 - Section 133(6) 68