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Delhi High Court judgments, 2014

3,895 judgments · page 177 of 195

High Courts28 Jan 2014

Ved Prakash Vs Usha Verma

Delhi High Court · (2014) 209 DLT 527

Benami Transactions (Prohibition) Act, 1988 — Section 4(1)Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts28 Jan 2014Allowed

M.C.D. Vs Ashfaq Ahmed and Another

Delhi High Court · (2014) 01 DEL CK 0194

Civil Procedure Code, 1908 (CPC) - Section 100(5)Delhi Municipal Corporation Act, 1957 - Section 114 115 119 120 126Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 20
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High Courts28 Jan 2014Disposed Off

Ashok Kumar Vs State

Delhi High Court · (2014) 1 JCC 548

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 302, 303, 304
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High Courts27 Jan 2014Dismissed

Sushil Goyal Vs Luckson Siddique and Others

Delhi High Court · (2014) 3 AD 372 : (2014) 2 AnWR 12 : (2014) 141 FLR 1078 : (2014) 1 LLJ 709 : (2014) LLR 465

Employees State Insurance Act, 1948 - Section 2(14) 2(23) 2(8) 26 38Penal Code, 1860 (IPC) - Section 304AWorkmens Compensation Act, 1923 - Section 30
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