High Courts27 Jan 2014Dismissed
Yameen @ Bobby Vs Suresh Kumar Sharma
Delhi High Court · (2014) 01 DEL CK 0004
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 227Delhi Rent Control Act, 1958 - Section 25-B 25B(8)
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 179 of 195
High Courts24 Jan 2014
Cadbury U.K. Limited and Another Vs Lotte India Corporation Ltd.
Delhi High Court · (2014) 2 AD 697 : (2014) 207 DLT 500 : (2014) 57 PTC 422
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4 20Trade Marks Act, 1999 - Section 106 27(2) 28(3) 30(2)(e)
High Courts24 Jan 2014Dismissed
Union of India and Another Vs Saikat Roy
Delhi High Court · (2014) 1 ILR 752
High Courts24 Jan 2014Dismissed
The United India Insurance Co. Ltd. Vs Deepak Goel and Others
Delhi High Court · (2014) 1 ACC 638
Motor Vehicles Act, 1988 - Section 163-A 166Penal Code, 1860 (IPC) - Section 279 304-A
High Courts24 Jan 2014Dismissed
Makhan Singh Vs State
Delhi High Court · (2014) 01 DEL CK 0383
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts24 Jan 2014Dismissed
Ashok Kumar Vs State
Delhi High Court · (2014) 3 AD 257
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts24 Jan 2014Disposed Off
Maj. Gen. V.K. Singh Retd. Vs The Director CBI
Delhi High Court · (2014) 01 DEL CK 0377
Criminal Procedure Code, 1973 (CrPC) - Section 15(3) 156(3)Prevention of Corruption Act, 1988 - Section 12 13 7 8
High Courts24 Jan 2014Dismissed
Medical Council of India Vs Prashant Kumar Gupta and Another
Delhi High Court · (2014) 2 AD 519
Indian Medical Council Act, 1956 - Section 10A 10-A 13(4A) 25(1)
High Courts24 Jan 2014Disposed Off
Rashid Vs State
Delhi High Court · (2014) 1 ILR 684
Penal Code, 1860 (IPC) - Section 304 323 324 34
High Courts24 Jan 2014Allowed
Jagbir @ Jaggi Vs State and Another
Delhi High Court · (2014) 1 ILR 695
Arms Act, 1959 - Section 25 27Penal Code, 1860 (IPC) - Section 186 307 353 379 386
High Courts24 Jan 2014Allowed
Ishpinder Kochhar Vs Deluxe Dentelles(P) Ltd. and Another
Delhi High Court · (2014) 207 DLT 689 : (2014) 141 DRJ 570 : (2014) 1 ILR 721
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5 9Delhi Rent Control Act, 1958 - Section 14(1) 26 27 3 43Transfer of Property Act, 1882 - Section 106 111
High Courts24 Jan 2014Allowed
Rama Kant Sharma Vs State
Delhi High Court · (2014) 2 AD 353
Criminal Procedure Code, 1973 (CrPC) - Section 243(1) 313Evidence Act, 1872 - Section 25 3Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
High Courts24 Jan 2014Dismissed
Rakesh Kumar and Another Vs Saroj Marwah and Another
Delhi High Court · (2014) 207 DLT 777 : (2014) 1 ILR 743
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 226 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17 18
High Courts24 Jan 2014
Pawan @ Diggi Vs State
Delhi High Court · (2014) 01 DEL CK 0324
Arms Act, 1959 - Section 25 27 39Constitution of India, 1950 - Article 20 21Criminal Procedure Code, 1973 (CrPC) - Section 154 155 162 170 173
High Courts24 Jan 2014
Shree Adya Katyayani Shaktipeeth (Mandir) Trust and Others Vs Shri P.P. Shrivastav
Delhi High Court · (2014) 01 DEL CK 0294
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 10 Rule 1, Order 12 Rule 6, Order 20 Rule 12, Order 7 Rule 1Transfer of Property Act, 1882 - Section 123
High Courts24 Jan 2014Allowed
Raj Rani and Another Vs Sumitra Parashar and Another
Delhi High Court · (2014) 6 AD 690 : (2014) 207 DLT 766 : (2014) 141 DRJ 623 : (2014) 1 ILR 658
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 6 Rule 17
High Courts24 Jan 2014Disposed Off
Attar Singh Vs State
Delhi High Court · (2014) 1 JCC 716
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323 354 376
High Courts24 Jan 2014
Mr. Deepak Khosla Vs Hon''ble High Court of Delhi and Others
Delhi High Court · (2014) 141 DRJ 109
Arbitration and Conciliation Act, 1996 - Section 11 11(10) 82 9Constitution of India, 1950 - Article 226
High Courts24 Jan 2014Dismissed
Resham Singh Vs State
Delhi High Court · (2014) 01 DEL CK 0263
Arms Act, 1959 - Section 25 25 26Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 307 34 392 394
High Courts24 Jan 2014Partly Allowed
Chander Pal Singh Vs State of Delhi Angrej Singh Vs State
Delhi High Court · (2014) 01 DEL CK 0262
Penal Code, 1860 (IPC) - Section 300 302 304 34