High Courts23 Jan 2014Dismissed
Food Corporation of India, MOGA Vs M/s. Dashmesh Rice and Genl. Mills and Others
Delhi High Court · (2014) 01 DEL CK 0270
Arbitration and Conciliation Act, 1996 - Section 16 34 7
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 181 of 195
High Courts23 Jan 2014Disposed Off
Kuldip Sobti Vs The Sub Registrar of Assurance-II A and Another
Delhi High Court · (2014) 01 DEL CK 0266
High Courts23 Jan 2014Allowed
M.P. Singh Vs State
Delhi High Court · (2014) 2 AD 545
Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20(1) 7
High Courts23 Jan 2014
Neelam Batra Vs Rakesh Bhatla
Delhi High Court · (2014) 01 DEL CK 0253
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(b) 151Court Fees Act, 1870 - Section 7(iv)(b)
High Courts23 Jan 2014Dismissed
Savitri Devi Vs Lal Chand
Delhi High Court · (2014) 01 DEL CK 0169
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24, Order 42 Rule 1
High Courts23 Jan 2014Dismissed
Rajpal Singh Vs Deen Dayal Kapil
Delhi High Court · (2014) 207 DLT 651
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6 100Delhi Municipal Corporation Act, 1957 - Section 507Delhi Rent Control Act, 1958 - Section 1 1(2)
High Courts23 Jan 2014
Mother Dairy Fruit and Vegetable Pvt. Ltd. Vs Dhara Dairy Foods Co.
Delhi High Court · (2014) 209 DLT 778 : (2014) 58 PTC 263
High Courts23 Jan 2014
M/s. Analco (India) Pvt. Ltd. Vs M/s. Navodya Exim Pvt. Ltd.
Delhi High Court · (2014) 208 DLT 104 : (2014) 58 PTC 585
High Courts22 Jan 2014
Kanta Devi and Others Vs Jaswinder Walia and Others
Delhi High Court · (2014) 01 DEL CK 0438
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115Delhi Rent Control Act, 1958 — Section 14(1) (e), 25-B, 25B(8), 25-B(8)
High Courts22 Jan 2014Allowed
Bhagirath Vs The State (N.C.T. of Delhi)
Delhi High Court · (2014) 1 JCC 862
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts22 Jan 2014Allowed
Gurbachan Singh Sachdeva Vs Gurbachan Singh Puri
Delhi High Court · (2014) 207 DLT 641 : (2014) 2 RCR(Rent) 573
Delhi Rent Control Act, 1958 — Section 12(1), 12(1)(f), 14(1), 14(1)(a), 14(1)(b)
High Courts22 Jan 2014Dismissed
Jagan Vs State
Delhi High Court · (2014) 1 JCC 797
Criminal Procedure Code, 1973 (CrPC) - Section 164 313Penal Code, 1860 (IPC) - Section 366 375 376
High Courts22 Jan 2014
Central Warehousing Corporation Vs CIT
Delhi High Court · (2014) 2 AD 517 : (2014) 364 ITR 503
Income Tax Act, 1961 - Section 10(29) 143(3) 147 148
High Courts22 Jan 2014Disposed Off
Ashok Kumar Jhamb Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0367
High Courts22 Jan 2014Disposed Off
Rameshwar Vs State
Delhi High Court · (2014) 01 DEL CK 0365
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 304
High Courts22 Jan 2014Dismissed
S. Ravinder Singh and Another Vs S. Piara Singh
Delhi High Court · (2014) 01 DEL CK 0364
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 16(4) 25B 25B(8)
High Courts22 Jan 2014Dismissed
Sheel Khanna and Others Vs Surinder Kaur Banga and Another
Delhi High Court · (2014) 207 DLT 611
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 226 227Delhi Rent Control Act, 1958 - Section 14(1)(a) 14(1)(d) 14(1)(h) 15(1) 38
High Courts22 Jan 2014Allowed
Mahavir Singh Vs State
Delhi High Court · (2014) 2 AD 594 : (2014) 141 DRJ 149
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7
High Courts22 Jan 2014Allowed
Raju and Another Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 01 DEL CK 0352
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34 392 397
High Courts22 Jan 2014Dismissed
DDA Vs Surjit Singh and Another
Delhi High Court · (2014) 01 DEL CK 0350