High Courts22 Jan 2014
Swapna Bhattacharya Vs M/S. M-Tech Developers Ltd.
Delhi High Court · (2014) 183 CompCas 287
Companies Act, 1956 - Section 433 433(e) 434 439
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 182 of 195
High Courts22 Jan 2014Dismissed
Smt. Satya Khurana Vs Saminder Singh Reen
Delhi High Court · (2014) 01 DEL CK 0312
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Specific Relief Act, 1963 - Section 16 20
High Courts22 Jan 2014
Shalender Kaushik Vs Securities and Exchange Board of India (SEBI) and Another
Delhi High Court · (2014) 119 CLA 41 : (2014) 182 CompCas 480 : (2014) 2 CompLJ 427 : (2014) 124 SCL 209
Companies Act, 1956 - Section 291Securities and Exchange Board of India Act, 1992 - Section 12 12(1B) 24 27 27(1)
High Courts22 Jan 2014Dismissed
M/s. Store One Retail India Ltd. (Formerly Known as India Bulls Retail Services Ltd. Vs M/s. TTK Prestige Ltd.
Delhi High Court · (2014) 01 DEL CK 0300
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(5)
High Courts22 Jan 2014Disposed Off
Madan Lal Vs The State (govt. of National Capital Territory) of Delhi
Delhi High Court · (2014) 1 ILR 668 : (2014) 2 JCC 933
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 307 326
High Courts22 Jan 2014Dismissed
K.P. Ramakrishnan and Others Vs Bhagwan Das Kalra Decd thr. Lrs. and Others
Delhi High Court · (2014) 6 AD 51 : (2014) 208 DLT 236
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27 151Constitution of India, 1950 - Article 226 227Delhi Rent Control Act, 1958 - Section 14(1) 14(1)(a) 14(1)(b) 14(1)(e) 25B
High Courts22 Jan 2014Disposed Off
Rajinder Kumar Aggarwal Dharamshala Trust Vs Om Prakash Verma
Delhi High Court · (2014) 6 AD 309 : (2014) 210 DLT 220
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 11 100 115 96Delhi Rent Control Act, 1958 - Section 2(1) 27 50General Clauses Act, 1897 - Section 6
High Courts22 Jan 2014Disposed Off
Vipan Kumar Vs Simmi Gaba and Another
Delhi High Court · (2014) 4 AD 307 : (2014) 207 DLT 514
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1)(e) 25B 25B(8)
High Courts22 Jan 2014Disposed Off
Dr. Abhay Nath Jha Vs Col. Satsangi''s Kiran Memorial Public School and Another
Delhi High Court · (2014) 01 DEL CK 0289
Constitution of India, 1950 - Article 226Delhi School Education Act, 1973 - Section 24
High Courts22 Jan 2014
Commissioner Income Tax-I Vs CHD Developers Ltd.
Delhi High Court · (2014) 3 AD 165 : (2014) 266 CTR 360 : (2014) 362 ITR 177
High Courts22 Jan 2014Dismissed
Gulati and Co. P. Ltd. Vs Ram Chander through L.RS. and Others
Delhi High Court · (2014) 01 DEL CK 0167
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14(5), Order 14 Rule 5, Order 41 Rule 27 100 151Resettlement of Displaced Persons (Land Acquisition) Act, 1948 - Section 3
High Courts22 Jan 2014
Commissioner of Income Tax-III Vs Sunrise Tooling System Pvt. Ltd.
Delhi High Court · (2014) 361 ITR 206
High Courts22 Jan 2014Dismissed
State Vs Babli @ Bawli and Another
Delhi High Court · (2014) 2 AD 433
Criminal Procedure Code, 1973 (CrPC) - Section 164 313Penal Code, 1860 (IPC) - Section 109 114 328 34 343
High Courts22 Jan 2014Dismissed
Hoshiar Singh and Others Vs DDA
Delhi High Court · (2014) 01 DEL CK 0117
Delhi Development Act, 1957 - Section 22Delhi Land Reforms Act, 1954 - Section 1Land Acquisition Act, 1894 - Section 11 12 16 22 4
High Courts22 Jan 2014Allowed
Sh. Prem Prakash Dabral Vs Smt. Sikha Dabral and Another
Delhi High Court · (2014) 01 DEL CK 0082
High Courts22 Jan 2014Dismissed
B.R. Ambedkar Institute of Dental Sciences and Hospital and Another Vs Union of India and Others
Delhi High Court · (2014) 2 AD 653 : (2014) 141 DRJ 434
High Courts22 Jan 2014Allowed
Rajinder Kumar Gupta and Another Vs Sanjeev Jain and Others
Delhi High Court · (2014) 207 DLT 667
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 11 Rule 12, Order 11 Rule 14, Order 22 Rule 10, Order 38 Rule 5Transfer of Property Act, 1882 - Section 52
High Courts21 Jan 2014Dismissed
Krishan Kumar Vs Canara Bank and Another
Delhi High Court · (2014) 2 AD 661
High Courts21 Jan 2014
State Vs Pawan Kumar Pandey and Others
Delhi High Court · (2014) 141 DRJ 444 : (2014) 2 JCC 1294
Criminal Procedure Code, 1973 (CrPC) - Section 378(1) 482Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 201 302 34 364 411
High Courts21 Jan 2014Allowed
Raju @Premi Lal (Since Deceased) Thr. L.R''s Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0360
Railway Claims Tribunal Act, 1987 - Section 18 23