CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments, 2014

3,895 judgments · page 180 of 195

High Courts24 Jan 2014Dismissed

State Vs Rampal Singh and Another

Delhi High Court · (2014) 1 ILR 700

Criminal Procedure Code, 1973 (CrPC) - Section 164 173 293Evidence Act, 1872 - Section 25 26 27Penal Code, 1860 (IPC) - Section 120-B 302 34 382 392
Read judgment
High Courts24 Jan 2014Dismissed

Laxmi Narain Sharma Vs Jawahar Goel

Delhi High Court · (2014) 01 DEL CK 0121

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13 115 144 151Delhi Rent Control Act, 1958 - Section 14(1) 14(1)(e) 25(9) 25(B)(8) 25BLimitation Act, 1963 - Section 5
Read judgment
High Courts23 Jan 2014Disposed Off

Nadeem Alias Nadim Vs State

Delhi High Court · (2014) 2 AD 753 : (2014) 207 DLT 337

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313 428Evidence Act, 1872 - Section 35 8
Read judgment