CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments, 2014

3,895 judgments · page 183 of 195

High Courts21 Jan 2014Disposed Off

Ilyasuddin Vs State

Delhi High Court · (2014) 01 DEL CK 0357

Criminal Procedure Code, 1973 (CrPC) - Section 313 428 432 433A 433-AEvidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201 302 304-I 304-II 307
Read judgment
High Courts21 Jan 2014Dismissed

Sudha Rani Vs State and Another

Delhi High Court · (2014) 2 AD 523 : (2014) 2 JCC 949

Criminal Procedure Code, 1973 (CrPC) - Section 107 150Hindu Marriage Act, 1955 - Section 13B(1) 13B(2)Penal Code, 1860 (IPC) - Section 376
Read judgment
High Courts21 Jan 2014

Rishi Singh Vs State

Delhi High Court · (2014) 208 DLT 1 : (2014) 1 DMC 733 : (2014) 1 JCC 557

Penal Code, 1860 (IPC) — Section 34, 406, 498A
Read judgment
High Courts21 Jan 2014Dismissed

Shri Jagdish Vs Smt. Krishna Kumari

Delhi High Court · (2014) 01 DEL CK 0064

Civil Procedure Code, 1908 (CPC) - Section 100Delhi Municipal Corporation Act, 1957 - Section 507Delhi Rent Control Act, 1958 - Section 1
Read judgment
High Courts20 Jan 2014Disposed Off

Ramesh Kumar Vs The State (Govt. of NCT of Delhi)

Delhi High Court · (2014) 2 AD 1 : (2014) 207 DLT 438 : (2014) 1 DMC 501 : (2014) 1 JCC 848

Criminal Procedure Code, 1973 (CrPC) - Section 161 215 221 428Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113A
Read judgment
High Courts20 Jan 2014Disposed Off

Giri Raj Singh Meena Vs State (NCT of Delhi)

Delhi High Court · (2014) 6 AD 175 : (2014) 2 CCR 105 : (2014) 209 DLT 415

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 325 428Prevention of Corruption Act, 1988 - Section 13 13(1)(d) 13(1)(d)(i) 13(2) 20
Read judgment