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Delhi High Court judgments, 2014

3,895 judgments · page 185 of 195

High Courts17 Jan 2014Dismissed

Abbot India Ltd. Vs Rajinder Mohindra and Another

Delhi High Court · (2014) 4 AD 395 : (2014) 208 DLT 201 : (2014) 143 DRJ 261 : (2014) 140 DRJ 481

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 12 Rule 6, Order 15 Rule 15Evidence Act, 1872 - Section 91Transfer of Property Act, 1882 - Section 53A
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High Courts17 Jan 2014Dismissed

Satinder Mahendru Vs New Delhi Municipal Council

Delhi High Court · (2014) 01 DEL CK 0308

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 14Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 9
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High Courts17 Jan 2014Dismissed

Shri Ram Kishan Gupta Vs Union of India and Others

Delhi High Court · (2014) 141 DRJ 79

Banking Regulation Act, 1949 - Section 45 45(2) 45(5) 45(5)(g)Constitution of India, 1950 - Article 21 226Deposit Insurance and Credit Guarantee Corporation Act, 1961 - Section 15 16 16(1) 16(2) 16(3)
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High Courts17 Jan 2014Disposed Off

Sanjay Vs State

Delhi High Court · (2014) 01 DEL CK 0214

Arms Act, 1959 - Section 27 37 39Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34 392 394 397 452
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High Courts17 Jan 2014Allowed

Surender Prashad Vs State

Delhi High Court · (2014) 6 AD 234 : (2014) 209 DLT 461 : (2014) 141 DRJ 317 : (2014) 1 JCC 569

Criminal Procedure Code, 1973 (CrPC) - Section 313 374Evidence Act, 1872 - Section 106 7Penal Code, 1860 (IPC) - Section 201 302 363 364
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