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Delhi High Court judgments, 2014

3,895 judgments · page 187 of 195

High Courts15 Jan 2014Disposed Off

Ajit Singh Vs Vinod Kumar and Others

Delhi High Court · (2014) 208 DLT 217 : (2014) 143 DRJ 426

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Copyright Act, 1957 - Section 18Registration Act, 1908 - Section 17 17(1A) 17(2)(v) 49
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High Courts15 Jan 2014Allowed

Smt. Preeti Satija Vs Smt. Raj Kumari and Another

Delhi High Court · (2014) 3 AD 329 : AIR 2014 Delhi 46 : (2014) 207 DLT 78 : (2014) 141 DRJ 295 : (2014) 2 ILR 1246 : (2014) 2 RCR(Civil) 8 : (2014) 1 RCR(Criminal) 1035

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 406 498-A
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High Courts15 Jan 2014Dismissed

Suresh Bala and Others Vs Rampal

Delhi High Court · (2014) 5 AD 685 : (2014) 208 DLT 274

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Delhi Land Reforms Act, 1954 - Section 104 13 185 186 84
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High Courts15 Jan 2014Dismissed

P.C. Mishra Vs CBI

Delhi High Court · (2014) 2 JCC 918

Criminal Procedure Code, 1973 (CrPC) - Section 389(1)Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 7
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High Courts15 Jan 2014Disposed Off

Ram Vilas Vs State

Delhi High Court · (2014) 01 DEL CK 0060

Arms Act, 1959 - Section 25 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34 394 397
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High Courts13 Jan 2014Dismissed

Ramesh Vs Union Of India

Delhi High Court · (2014) 01 DEL CK 0283

Criminal Procedure Code, 1973 (CrPC) - Section 340Railway Claims Tribunal Act, 1987 - Section 23
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