High Courts10 Jan 2014Allowed
Deepak Chawla Vs The State and Others
Delhi High Court · (2014) 2 JCC 880
Electricity Act, 2003 - Section 135
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 189 of 195
High Courts10 Jan 2014
Bombay Dyeing and Manufacturing Co. Ltd. and Others Vs UOI and Others
Delhi High Court · (2014) 201 ECR 289 : (2014) 310 ELT 79 : (2014) 25 GSTR 290
Constitution of India, 1950 - Article 14Customs Act, 1962 - Section 65 66
High Courts10 Jan 2014Dismissed
M/s. JSC Centrodorstroy Vs M/s. National Highways Authority of India
Delhi High Court · (2014) 1 ARBLR 148
Arbitration and Conciliation Act, 1996 - Section 34 37
High Courts10 Jan 2014
Suresh Vs State
Delhi High Court · (2014) 1 JCC 558
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361Penal Code, 1860 (IPC) — Section 307, 324, 325, 34
High Courts10 Jan 2014Dismissed
Lalit Madhan Vs Pramod Kalra
Delhi High Court · (2014) 3 AD 323 : (2014) 207 DLT 92 : (2014) 2 RCR(Civil) 121 : (2014) 1 RCR(Rent) 237
High Courts10 Jan 2014Dismissed
Poonam Garg Vs The Chief Manager, State Bank of Patiala and Another
Delhi High Court · (2014) 2 AD 711 : (2014) 2 BC 118 : (2014) 207 DLT 180
Arbitration and Conciliation Act, 1996 - Section 34 34(3)Limitation Act, 1963 - Section 10 10 11 11 12 12 12Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 20 20(3) 24 30 30(1)
High Courts10 Jan 2014Disposed Off
Jauddin @ Pappu Vs The State (Nct of Delhi)
Delhi High Court · (2014) 1 ILR 617
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 392 397 458
High Courts10 Jan 2014Disposed Off
Yogita Godara Vs Food Corporation of India and Others
Delhi High Court · (2014) 01 DEL CK 0088
High Courts10 Jan 2014Dismissed
Rajender Prasad Sharma Vs National Hydroelectric Power Corporation Ltd.
Delhi High Court · (2014) 2 AD 229 : (2014) 2 LLN 657
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts10 Jan 2014
Commissioner of Income Tax Vs Pramod Kumar Dang
Delhi High Court · (2014) 265 CTR 1 : (2014) 361 ITR 137
Income Tax Act, 1961 - Section 132(1) 132B 140A 143(1)(a) 154
High Courts10 Jan 2014Dismissed
S.K. Srivastava Vs Ms. X and Another
Delhi High Court · (2014) 01 DEL CK 0025
Constitution of India, 1950 - Article 215 311(2)Contempt of Courts Act, 1971 - Section 13 15 19Immoral Traffic (Prevention) Act, 1956 - Section 2
High Courts10 Jan 2014Allowed
Praveen Oberoi Vs Raj Kumari
Delhi High Court · (2014) 2 AD 617 : (2014) 207 DLT 116
Contract Act, 1872 - Section 73 74
High Courts10 Jan 2014Dismissed
Rajesh Bansal and Another Vs A.S. Rastogi
Delhi High Court · (2014) 3 AD 366 : (2014) 207 DLT 264
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 20 Rule 12Contract Act, 1872 - Section 74
High Courts09 Jan 2014
Pankaj Kumar Vs Hukam Chand
Delhi High Court · (2014) 01 DEL CK 0432
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100Transfer of Property Act, 1882 — Section 106
High Courts09 Jan 2014Disposed Off
Sher Singh @ Sheru Vs State
Delhi High Court · (2014) 1 JCC 562
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300 302 304 307 449
High Courts09 Jan 2014Dismissed
Jai Narain Vs State
Delhi High Court · (2014) 01 DEL CK 0272
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 6 8Penal Code, 1860 (IPC) - Section 342 376 506
High Courts09 Jan 2014Disposed Off
Jagbir Singh and Others Vs State
Delhi High Court · (2014) 2 AD 367
Penal Code, 1860 (IPC) - Section 147 148 149 307 323
High Courts09 Jan 2014Dismissed
Raj Kumar Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2014) 2 AD 369
Criminal Procedure Code, 1973 (CrPC) - Section 161 164 313Penal Code, 1860 (IPC) - Section 302
High Courts09 Jan 2014Allowed
Vijay Sunar Vs North Delhi Power Limited North Delhi Power Limited Vs Vijay Sunar
Delhi High Court · (2014) 01 DEL CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 313Electricity Act, 2003 - Section 135 154(5)
High Courts09 Jan 2014Dismissed
YFC Projects P. Ltd. Vs UOI Skyline Engineering Contracts (India)(P) Ltd. Vs UOI and Others National Building Construction Ciroiratuib Kunuted (NBCC) Vs UOI and Another
Delhi High Court · (2014) 44 GST 334 : (2014) 35 STR 8 : (2014) 69 VST 153
Constitution of India, 1950 - Article 366(29-A)Finance Act, 1994 - Section 65 65(105) 65(105)(zzd) 65(105)(zzh) 65(105)(zzq)