High Courts09 Jan 2014
R.K. Pabbi Vs DDA and Another
Delhi High Court · (2014) 01 DEL CK 0105
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 37 Rule 3, Order 37 Rule 3(4), Order 37 Rule 3(5) 151
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 190 of 195
High Courts09 Jan 2014Dismissed
Shri Sourabh Agarwal Vs Sh. Megh Raj Mansharamani
Delhi High Court · (2014) 173 PLR 25
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 7, Order 8 Rule 5 100Transfer of Property Act, 1882 - Section 106
High Courts09 Jan 2014Disposed Off
Ravinder Kumar Vs The State
Delhi High Court · (2014) 1 ILR 612
Penal Code, 1860 (IPC) - Section 307 324
High Courts09 Jan 2014Disposed Off
Jai Singh and Another Vs Man Singh and Others
Delhi High Court · (2014) 2 AD 491 : (2014) 141 DRJ 339 : (2014) 2 ILR 1237
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27 107 151Evidence Act, 1872 - Section 165
High Courts09 Jan 2014Dismissed
Shahajad and Others Vs Union of India
Delhi High Court · (2014) 1 ACC 397 : (2014) ACJ 2050 : AIR 2014 Delhi 41
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123 124A 154
High Courts09 Jan 2014Disposed Off
Raj Solvex Pvt. Ltd. Vs Special Director, Enforcement Directorate
Delhi High Court · (2014) 141 DRJ 265 : (2014) 2 JCC 1011 : (2014) 4 RCR(Criminal) 302
Constitution of India, 1950 - Article 226Foreign Exchange Management Act, 1999 - Section 19 19(2) 35 49Foreign Exchange Regulation Act, 1973 - Section 13 18 18A 19 50
High Courts09 Jan 2014
Rama Peer Trader Vs Scot Innovation Wires and Cables Pvt. Ltd.
Delhi High Court · (2014) 2 AD 362 : (2014) 182 CompCas 276 : (2014) 2 CompLJ 607 : (2014) 207 DLT 57
Companies Act, 1956 - Section 433(e) 434(1)(a)
High Courts08 Jan 2014
Jagdamba Consumer Co-op. Store Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 01 DEL CK 0437
Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts08 Jan 2014
Praveen Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 2 ILR 1230
Essential Commodities Act, 1955 — Section 3Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts08 Jan 2014
Bhupinder Vs The State (NCT of Delhi)
Delhi High Court · (2014) 01 DEL CK 0428
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113B, 113-BPenal Code, 1860 (IPC) — Section 304B, 304-B, 306, 498-A
High Courts08 Jan 2014
Miglani Kerosene Oil Depot Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 2 ILR 1223
High Courts08 Jan 2014
Madan Lal Pawan Kumar Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2014) 2 ILR 1118
High Courts08 Jan 2014Dismissed
Abhishek Vohra Vs Sureshta Malhotra and Others
Delhi High Court · (2014) 2 ILR 1159
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a) — Court Fees Act, 1870 - Section 7(iv)(c)
High Courts08 Jan 2014Disposed Off
Sushil Goel Vs N.K. Goel
Delhi High Court · (2014) 208 DLT 197
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 151
High Courts08 Jan 2014Disposed Off
Prem Nath Chopra Vs Arun Chopra and Others
Delhi High Court · (2014) 207 DLT 787
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 - Article 141Evidence Act, 1872 - Section 45 47 63 67 68
High Courts08 Jan 2014
The Registrar, Indian Council of Arbitration Vs K.S. Sidhu
Delhi High Court · (2014) 1 ARBLR 180 : (2014) 141 DRJ 687
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1A, Order 9 Rule 7Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 39 65 70
High Courts08 Jan 2014Disposed Off
Prashant Jain Vs State
Delhi High Court · (2014) 3 AD 752 : (2014) 207 DLT 752
Criminal Procedure Code, 1973 (CrPC) - Section 216 313 464Penal Code, 1860 (IPC) - Section 302 304B 304-B 34 498-A
High Courts08 Jan 2014Dismissed
Jai Gopal Sethi Vs Sanjay Sabharwal and Others
Delhi High Court · (2014) 141 DRJ 422
Contract Act, 1872 - Section 202Transfer of Property Act, 1882 - Section 41 53A
High Courts08 Jan 2014Dismissed
Sureshta Malhotra Vs Urmila Rani Chadha and Others
Delhi High Court · (2014) 2 ILR 1151
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a)(b)Court Fees Act, 1870 - Section 7(iv)(c)
High Courts08 Jan 2014Allowed
Bharat Heavy Electrical Ltd. Vs Shri Ashutosh Engineering Industries and Others
Delhi High Court · (2014) 4 AD 151 : (2014) 3 ARBLR 560 : (2014) 142 DRJ 390 : (2014) 2 ILR 1128
Arbitration and Conciliation Act, 1996 - Section 16(2) 37 7Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 227